High Courts07 Nov 2025Dismissed
Mukesh Kumar Vs Anil Kumar
Delhi High Court · (2025) 11 DEL CK 2562
Limitation Act-Section 5Employees Compensation Act, 1923-Section 30Indian Penal Code, 1860-Sections 287, 337
COURT ARCHIVE
Delhi High Court judgments, 2025
8,232 judgments · page 97 of 412
High Courts07 Nov 2025Dismissed
Ms Kamla Bhel Co Pvt Ltd Vs Smt Sunita Mehta & Ors.
Delhi High Court · (2025) 11 DEL CK 2561
Civil Procedure Code, 1908-Order IX Rule 9Limitation Act, 1963-Section 5
High Courts07 Nov 2025
Deutsche Lufthansa Ag Vs Ms Manisha Thakur & Ors.
Delhi High Court · (2025) 11 DEL CK 2560
Industrial Disputes Act, 1947-Section 33-A, 33, 33(2)
High Courts07 Nov 2025Dismissed
Union Of India & Ors. Vs Ex Sgt Chandrapal Singh 15211
Delhi High Court · (2025) 11 DEL CK 2550
Constitution of India-Article 226
High Courts07 Nov 2025Dismissed
Union Of India Through Its Secretary Ministry Of Defence & Ors. Vs Ex Sgt S Rakesh
Delhi High Court · (2025) 11 DEL CK 2549
Constitution of India-Article 226
High Courts07 Nov 2025Dismissed
Union Of India Through Secretary Ministry Of Defence & Ors. Vs 672796 Hfo Banshidhar Gairola (Retd)
Delhi High Court · (2025) 11 DEL CK 2547
Constitution of India-Article 226
High Courts07 Nov 2025Dismissed
Union Of India & Ors. Vs Cdr Pc Acharya (Retd) (01992-A)
Delhi High Court · (2025) 11 DEL CK 2542
Constitution of India-Article 226
High Courts07 Nov 2025Disposed Of
Vivek Vs Union Of India & Anr.
Delhi High Court · (2025) 11 DEL CK 2735
Administrative Tribunals Act, 1985-Section 19
High Courts07 Nov 2025Allowed
Krishna Nand Tiwari Vs State
Delhi High Court · (2025) 11 DEL CK 2761
POCSO Act-Section 5(m), 6, 8Cr.P.C.-Section 164, 428IPC-Section 354, 376
High Courts07 Nov 2025Disposed Of
Naveen Vs State ( NCT Of Delhi)
Delhi High Court · (2025) 11 DEL CK 2762
Cr.P.C.-Section 374, 428, 313Indian Penal Code-Section 397, 394/34Probation of Offenders Act, 1958-Section 4
High Courts07 Nov 2025Dismissed
Chandra Praksh Vs State NCT Of Delhi & Ors.
Delhi High Court · (2025) 11 DEL CK 2764
Cr.P.C-Section 372, 313, 378IPC-Section 308, 34
High Courts07 Nov 2025Dismissed
Shiv Kumar @ Bhaggu Vs State
Delhi High Court · (2025) 11 DEL CK 2773
IPC-Section 186, 353, 326, 333Cr.P.C.-Section 195
High Courts07 Nov 2025Dismissed
Nayan Rasik Bhai Gadhaseria Vs Narcotics Control Bureau
Delhi High Court · (2025) 11 DEL CK 2790
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(c), 22(c), 28, 29, 67, 37
High Courts07 Nov 2025Disposed Of
Lalita Phartiyal Vs Delhi Police & Ors.
Delhi High Court · (2025) 11 DEL CK 2799
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 174Army Act, 1950
High Courts07 Nov 2025Dismissed
Amar Thakur Vs Narcotics Control Bureau
Delhi High Court · (2025) 11 DEL CK 2800
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 22(c), 28, 29, 37, 67
High Courts07 Nov 2025Disposed Of
Ram Ashish Vs The Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2811
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 29, 29(2), 29(2)(e), 16, Rule 10A, 21(a), 21(b), 21(d), 21(e), 21(g), 86B
High Courts07 Nov 2025Disposed Of
Global Tech Fab Vs Government of NCT Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2819
Constitution of India-Articles 226, 227Central Goods and Services Tax Act, 2017-Sections 83, 168A, 168, 73, 107, 107 (7)SGST Act (Telangana GST Act)-Section 73
High Courts07 Nov 2025Disposed Of
M/S Stalwart India Alloys Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2821
Constitution of India-Article 226 and 227
High Courts07 Nov 2025Allowed
Prithviraj Daukiya @ Prince Godara Vs State NCT Of Delhi
Delhi High Court · (2025) 11 DEL CK 2836
Indian Penal Code, 1860-Sections 420, 120B, 34, 406
High Courts07 Nov 2025Disposed Of
Deepak Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2841
Indian Penal Code, 1860-Section 377, 376, 376(2), 375Cr.P.C.-Section 313, 161