High Courts10 Nov 2025Dismissed

Suresh Kumar Jain Vs State (Govt. Of NCT Delhi)

Delhi High Court · (2025) 11 DEL CK 2804

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 419, 420, 468, 471Information Technology Act, 2002-Section 66, 66C, 66D, 67C, 67D, 71, 74
High Courts10 Nov 2025Dismissed

MD Vs State (Nct) Of Delhi & Anr

Delhi High Court · (2025) 11 DEL CK 1870

Code of Criminal Procedure, 1973- Section 164, 313, 374(2), 468, 482Indian Penal Code, 1860- Section 376, 376(2)(f), 376(2)(i), 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012- Section 2(d), 6, 29
High Courts10 Nov 2025Dismissed

Suresh Kumar Jain Vs State Govt Of Nct Delhi

Delhi High Court · (2025) 11 DEL CK 1868

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482Code of Criminal Procedure, 1973- Section 41A, 82, 91, 160, 438Indian Penal Code, 1860- Section 419, 420, 468, 471
High Courts08 Nov 2025Dismissed

Dr B S Kushwah Institute Of Medical Sciences Vs Union Of India & Ors.

Delhi High Court · (2025) 11 DEL CK 2582

NMC Act, 2019-Sections 16, 17, 26, 28, 29, 57Establishment of New Medical Institutions, Starting of New Medical Courses, Increase of Seats for Existing Courses & Assessment and Rating Regulations, 2023-Regulation 2(h), 10, 11, 14Maintenance of Standards of Medical Education Regulations, 2023-Section 9, Chapter IV; Chapter-III, Clause-8