High Courts07 Nov 2025Dismissed
Prajwal Elroy Raj Vs Govt Of Nct Of Delhi
Delhi High Court · (2025) 11 DEL CK 2843
Narcotics Drugs and Psychotropic Substances Act, 1985-Section 20, 25, 29, 37
COURT ARCHIVE
Delhi High Court judgments, 2025
8,232 judgments · page 98 of 412
High Courts07 Nov 2025Dismissed
Directorate Of Revenue Intelligence Vs Harpreet Singh @ Jitar Singh @ Sonu
Delhi High Court · (2025) 11 DEL CK 2846
Code of Criminal Procedure, 1973-Section 378(3), 313Narcotics Drugs and Psychotropic Substances Act, 1985-Section 21, 21(c), 29, 50, 57, 67Indian Evidence Act, 1872
High Courts07 Nov 2025Disposed Of
Metallicz Media Private Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2878
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts07 Nov 2025Allowed
Harmanjeet Singh Vs State Of NCT Of Delhi
Delhi High Court · (2025) 11 DEL CK 2867
Code of Criminal Procedure, 1973-Section 482Arms Act, 1959-Section 2(b), 25, 25(1)(a)Arms Act, 1878-Section 19(1)(f)
High Courts07 Nov 2025Disposed Of
Tarun Kumar Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2025) 11 DEL CK 1855
Constitution of India, 1950- Article 21, 226
High Courts07 Nov 2025Disposed Of
Sarvan Kumr Singh Vs Municipal Corporation Of Delhi And Ors.
Delhi High Court · (2025) 11 DEL CK 1849
High Courts07 Nov 2025Disposed Of
Abdul Rashid Sheikh Vs NIA
Delhi High Court · (2025) 11 DEL CK 1840
Constitution of India, 1950- Article 79, 85, 86, 99, 100(1), 102, 105, 105(1), 105(2), 226Bharatiya Nagarik Suraksha Sanhita 2023- Section 403, 528Code of Criminal Procedure 1973- Section 362, 439, 482
High Courts07 Nov 2025Allowed
Krishna Nand Tiwari Vs State
Delhi High Court · (2025) 11 DEL CK 1854
Code of Criminal Procedure, 1973- Section 164, 428Indian Penal Code, 1860- Section 354, 376Protection of Children from Sexual Offences Act, 2012- Section 5(m), 6, 8
High Courts07 Nov 2025Dismissed
Shiv Kumar @ Bhaggu Vs State
Delhi High Court · (2025) 11 DEL CK 1853
Code of Criminal Procedure, 1973- Section 195Indian Penal Code, 1860- Section 186, 326, 333, 353
High Courts07 Nov 2025Allowed
Prithviraj Daukiya @ Prince Godara Vs State Nct Of Delhi
Delhi High Court · (2025) 11 DEL CK 1852
Indian Penal Code, 1860- Section 34, 120B, 406, 420
High Courts07 Nov 2025Allowed
PJ Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 11 DEL CK 1851
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 180, 183, 482Code of Criminal Procedure, 1973- Section 164Indian Penal Code, 1860- Section 34, 323, 376, 506
High Courts07 Nov 2025Dismissed
Directorate Of Revenue Intelligence Vs Harpreet Singh @ Jitar Singh @ Sonu
Delhi High Court · (2025) 11 DEL CK 1850
Code of Criminal Procedure, 1973- Section 313, 378(3)Narcotics Drugs and Psychotropic Substances Act, 1985- Section 21, 21(c), 29, 50, 67
High Courts07 Nov 2025Dismissed
Afsar Ali Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2025) 11 DEL CK 1848
High Courts07 Nov 2025Disposed Of
Court On Its Own Motion Vs Vaibhav Kumar Advocate
Delhi High Court · (2025) 11 DEL CK 1847
High Courts07 Nov 2025Disposed Of
Deepak Vs State
Delhi High Court · (2025) 11 DEL CK 1837
Code of Criminal Procedure, 1973- Section 164, 313, 374Indian Penal Code, 1860- Section 366, 376, 506
High Courts07 Nov 2025Allowed
Tushar Sharma & Anr Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 11 DEL CK 1844
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860-Section 34, 354, 354A, 377, 406, 498A
High Courts07 Nov 2025Allowed
Mohd Asif Siddiqui & Ors Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 11 DEL CK 1843
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860-Section 34, 406, 498A
High Courts07 Nov 2025Allowed
Shahida Parveen Clayton & Ors Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 11 DEL CK 1842
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Bharatiya Nyaya Sanhita, 2023- Section 3(5), 74, 79, 115(2), 126(2)
High Courts07 Nov 2025Allowed
Harmanjeet Singh Vs State Of Nct Of Delhi
Delhi High Court · (2025) 11 DEL CK 1841
Code of Criminal Procedure, 1973- Section 482Arms Act, 1959- Section 2(b), 19(1)(f), 25, 25(1)(a)
High Courts07 Nov 2025Dismissed
Deepak Srivastav Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2025) 11 DEL CK 1839
Constitution of India, 1950- Article 14, 21, 226Code of Criminal Procedure, 1973- Section 389Indian Penal Code, 1860- Section 34, 304B, 406, 498A