High Courts04 Dec 2025Disposed Of
Ramesh Kumar Jangir Vs Commissioner Of Customs
Delhi High Court · (2025) 12 DEL CK 3961
Customs Act, 1962-Section 112Baggage Rules, 2016
COURT ARCHIVE
Delhi High Court judgments, 2025
8,562 judgments · page 54 of 429
High Courts04 Dec 2025Allowed
Mamta & Ors. Vs United India Insurance Company Limited & Anr.
Delhi High Court · (2025) 12 DEL CK 4075
Motor Vehicles Act, 1988-Section 163A, 163-A(2), 140(4), 164, 166, Second ScheduleMotor Vehicles (Amendment) Act, 2019Workmen's Compensation Act, 1923
High Courts04 Dec 2025Disposed Of
Sachin Hans Vs Satya Prakash Goyal & Ors.
Delhi High Court · (2025) 12 DEL CK 3960
High Courts04 Dec 2025Dismissed
Commissioner Of Income Tax, International Taxation-1, New Delhi Vs Clifford Chance Pte Ltd
Delhi High Court · (2025) 12 DEL CK 3958
Income-Tax Act, 1961-Section 260A, 143(3), 144C(13), 90(2), 9(1)(i), Explanation 2, Explanation 2A, 9(1)(vi)Finance Act, 2018
High Courts04 Dec 2025Dismissed
ITC Limited & Anr. Vs Adyar Gate Hotels Limited
Delhi High Court · (2025) 12 DEL CK 3928
Code of Civil Procedure, 1908-Section 20, 20(c), Order VII Rule 10, VII Rule 11, 14 Rule 2, XXXIX Rules 1 and 2Trade Marks Act, 1999-Section 12, 28(3), 30, 30(2)(e), 31, 33, 47, 57, 134, 134(2)Copyright Act, 1957-Section 17(1)(c), 48, 62, 62(2)
High Courts04 Dec 2025Dismissed
Department Of Fertilizer & Anr. Vs Paradeep Phosphates Limited & Anr.
Delhi High Court · (2025) 12 DEL CK 4061
FCO-Section 19
High Courts04 Dec 2025Dismissed
Jagdish Singh Chauhan Vs Lt. Governor Of Delhi & Ors.
Delhi High Court · (2025) 12 DEL CK 4058
Delhi Cooperative Societies Act, 2003-Section 70, 70(5), 86, 112(1)(i)(k)Arbitration and Conciliation Act, 1996-Section 34, 34(2)(a)Delhi Cooperative Societies Rules, 2007-Rule 99, 102(4)(5)
High Courts04 Dec 2025Disposed Of
Deshraj Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 4049
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 183, 309(6)BNS-Section 70(1), 115(2), 351, 3(5)
High Courts04 Dec 2025Dismissed
Varun Krishna Vs Central Information Commission & Ors.
Delhi High Court · (2025) 12 DEL CK 4048
RTI Act, 2005-Section 4(1)(b), 4(1)(c)
High Courts04 Dec 2025Allowed
Rahul Gautam And Ors Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 12 DEL CK 1749
Bharatiya Nagarik Suraksha Sanhita, 2023, Section 528Code of Criminal Procedure Act, 1973- Section 482Indian Penal Code, 1860- Section 323, 341, 384, 406, 451, 498A, 504
High Courts04 Dec 2025Dismissed
Pooja Arora & Anr Vs Meenakshi Gupta
Delhi High Court · (2025) 12 DEL CK 1748
Code of Civil Procedure, 1908- Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Transfer of Property Act, 1882- Section 54
High Courts04 Dec 2025Dismissed
Nitin @ Chota Vs State Of Nct Of Delhi
Delhi High Court · (2025) 12 DEL CK 1747
Bharatiya Nagarik Suraksha Sanhita, 2023, Section 84, 482Bharatiya Nyaya Sanhita, 2023- Section 3(5), 110
High Courts04 Dec 2025Disposed Of
Deshraj Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 1746
Bharatiya Nagarik Suraksha Sanhita, 2023, Section 183, 309(6), 482Bharatiya Nyaya Sanhita, 2023- Section 3(5), 70(1), 115(2), 351
High Courts04 Dec 2025Allowed
Sansar Gupta Vs State (Nct Of Delhi)
Delhi High Court · (2025) 12 DEL CK 1745
Bharatiya Nagarik Suraksha Sanhita, 2023, Section 183Bharatiya Nyaya Sanhita, 2023- Section 64(1)Indian Penal Code, 1860- Section 34, 149
High Courts04 Dec 2025Dismissed
Trans Asian Industries Expositions Pvt Ltd Vs M/s G S Berar And Co Pvt Ltd & Anr
Delhi High Court · (2025) 12 DEL CK 1717
Constitution of India, 1950- Article 227Code of Civil Procedure Act, 1908- Order 6 Rule 17Delhi Municipal Corporation Act, 1957- Section 343(1)
High Courts04 Dec 2025Allowed
MAPSA Tapes Private Limited Vs Shiv Naresh Sports Private Limited & Ors
Delhi High Court · (2025) 12 DEL CK 1716
Code of Civil Procedure, 1908-Order 12 Rule 6, Order 13AEvidence Act, 1872- Section 18, 19, 20, 21, 22, 23, 34
High Courts04 Dec 2025Dismissed
Naeem Ahmed Vs Sheeba Mehfooz
Delhi High Court · (2025) 12 DEL CK 1715
Code of Civil Procedure, 1908- Order 7 Rule 11(a), Order 7 Rule 11(d), Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts04 Dec 2025Dismissed
Sunil Kant Vs Samrat Chander & Ors
Delhi High Court · (2025) 12 DEL CK 1714
Indian Succession Act, 1925- Section 63, 276, 299Transfer of Property Act, 1882- Section 53AEvidence Act, 1882- Section 68
High Courts03 Dec 2025Allowed
Sahil Sharma Alias Maxx Vs State Govt Of NCT Of Delhi
Delhi High Court · (2025) 12 DEL CK 3923
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20, 22, 25, 37, 37(1)(b)(ii)Code of Criminal Procedure, 1973-Section 436AConstitution of India-Article 21
High Courts03 Dec 2025Disposed Of
Surendar Kumar Vs Bar Council Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3919
Constitution of India-Article 142Advocates Act, 1961-Section 8A