COURT ARCHIVE

Delhi High Court judgments, 2025

8,562 judgments · page 53 of 429

High Courts04 Dec 2025Disposed Of

HKX Logistics India Private Limited Vs Sales Tax Officer Class II / AVATO, Ward 52, Zone-3 & Anr.

Delhi High Court · (2025) 12 DEL CK 3999

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts04 Dec 2025Dismissed

Satya Pal Singh Vs M/S Globe Commodities Limited

Delhi High Court · (2025) 12 DEL CK 3996

Arbitration and Conciliation Act, 1996-Section 34, 34(3), 37, 37(1)(c), 43, 43(2) to (4)Arbitration Act, 1940Commercial Courts Act, 2015-Section 10, 13, 13(1A)

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High Courts04 Dec 2025Disposed Of

Deepak Gupta & Anr. Vs M/s Stonex India Pvt Limited

Delhi High Court · (2025) 12 DEL CK 3994

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High Courts04 Dec 2025Disposed Of

Phoenix Impex Vs Sales Tax Officer Class Ii Avato & Anr.

Delhi High Court · (2025) 12 DEL CK 3991

Central Goods and Service Tax Act, 2017-Section 54, 54(7)Central Goods Service and Tax Rules, 2017-Rule 86(B)

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High Courts04 Dec 2025Disposed Of

Suhel Khan Vs Commissioner Of Customs

Delhi High Court · (2025) 12 DEL CK 3990

Constitution of India-Article 226Customs Act, 1962-Sub-section (1) of Section 110, Sub-section (2) of Section 110, first proviso to Sub-section (2) of Section 110, second proviso to Section 110(2), Section 110A, 124, clause (a) of Section 124

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High Courts04 Dec 2025Disposed Of

M/S Ashutosh Infra Private Limited Vs M/S Pebble Downtown India (P.) Ltd & Ors.

Delhi High Court · 2023 INSC 1066

Arbitration and Conciliation Act, 1996-Section 7(1), 7, 8, 9, 11, 11(3-A), 11(4), 11(5), 11(6), 11(6-A), 11(12), 11(13), 11(14), 16, 17, 21, 34, 36, 37, 43-ICompanies Act, 1956Specific Relief Act, 1963-Section 31

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High Courts04 Dec 2025Disposed Of

National Council Of Educational Research & Training Vs Puran Kumar Khiani

Delhi High Court · (2025) 12 DEL CK 3988

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High Courts04 Dec 2025Dismissed

Sunil Kant Vs Samrat Chander & Ors.

Delhi High Court · (2025) 12 DEL CK 3984

Indian Succession Act, 1925-Section 299, 276, 63Transfer of Property Act, 1882-Section 53-AIndian Evidence Act, 1882-Section 68

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High Courts04 Dec 2025Dismissed

Sh. Santosh Kumar Vs State Bank Of India & Anr.

Delhi High Court · 2025 INSC 89

State Bank of India Officers Rules, 1992-Rule 69(3)(i)Constitution of India-Article 226SARFAESI

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High Courts04 Dec 2025Dismissed

Kendriya Vidyalaya Sangathan & Anr. Vs Bhairvi Kumari & Ors.

Delhi High Court · (2025) 12 DEL CK 3977

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High Courts04 Dec 2025Dismissed

Commissioner Of Delhi Police & Ors. Vs Akshika & Ors.

Delhi High Court · (2025) 12 DEL CK 3973

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High Courts04 Dec 2025Dismissed

Ms Pooja Arora & Anr. Vs Meenakshi Gupta

Delhi High Court · (2025) 12 DEL CK 3970

Civil Procedure Code, 1908-Order XLIII Rule 1(r), XXXIX Rules 1 and 2, VII Rule 11Transfer of Property Act, 1882-Section 54

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High Courts04 Dec 2025Dismissed

Naeem Ahmed Vs Sheeba Mehfooz

Delhi High Court · (2025) 12 DEL CK 3966

Code of Civil Procedure, 1908-Order XLIII Rule 1, XXIX Rule 1 and 2, VII Rule 11(a) and (d), 39 Rules 1 and 2

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High Courts04 Dec 2025

Ex Cpl Pratap Jampala Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 3944

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High Courts04 Dec 2025Disposed Of

Ashok Tiwari Vs Reserve Bank Of India & Anr.

Delhi High Court · (2025) 12 DEL CK 3943

Constitution of India-Article 226, 14Insolvency and Bankruptcy Code, 2016-Section 7SARFAESI Act, 2002-Section 14

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High Courts04 Dec 2025Dismissed

RP Parashar Vs MCD & Ors.

Delhi High Court · (2025) 12 DEL CK 3941

Recruitment Regulations for the post of Vaid/ Hakim/Homeopathic Doctors dated 02.05.19751979 Recruitment RegulationsRecruitment Regulations 1984

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High Courts04 Dec 2025

Bitoo Singh Vs The State

Delhi High Court · (2025) 12 DEL CK 3939

Cr.P.C.-Section 374(2), 428IPC-Section 392, 394, 397, 411, 34Arms Act-Section 25/27

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High Courts04 Dec 2025Dismissed

Awanish Chandra Mishra Vs Delhi High Court Through It‟s Registrar General & Anr.

Delhi High Court · (2025) 12 DEL CK 3938

Central Civil Services (Pension) Rules, 1972-Rule 26 (2)Central Civil Services (Revised Pay) Rules, 2008-Rule 3(5), 3(6), 3(8), 15(a)FR-FR 22(1)(a)(2)

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High Courts04 Dec 2025Disposed Of

Union Of India & Anr. Vs N Mohan Krishna

Delhi High Court · (2025) 12 DEL CK 3935

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High Courts04 Dec 2025Disposed Of

M/s Globe Coal Company Vs Commissioner Of DGST, Delhi & Ors.

Delhi High Court · (2025) 12 DEL CK 3931

Delhi Goods and Services Act, 2017Central Goods and Services Tax Act, 2017-Section 29, 29(2)

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