High Courts12 Mar 2025Allowed

Sushil Kumar Alias Raju Vs State

Delhi High Court · (2025) 03 DEL CK 1022

Code of Criminal Procedure, 1973 - Section 313, 389, 428Indian Penal Code, 1860 - Section 34, 299, 300, 302, 304I, 307, 498ADowry Prohibition Act, 1961 - Section 3, 4