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Delhi High Court judgments, 2025

10,619 judgments · page 482 of 531

High Courts12 Mar 2025Dismissed

Kapil Sachdev Vs Pinaki Prasad

Delhi High Court · (2025) 03 DEL CK 1932

Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(4), 25-B(5), 25-B(8), Chapter III-AEvidence Act, 1872-Section 116Bharatiya Sakshya Adhiniyam, 2023-Section 122
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High Courts12 Mar 2025

Meghraj Singh Vs CBI

Delhi High Court · (2025) 03 DEL CK 2120

Code of Criminal Procedure, 1973-Section 374(2), 313Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2), 20IPC-Section 120B
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High Courts12 Mar 2025

Ram Kumar Vs CBI

Delhi High Court · (2025) 03 DEL CK 1867

Code of Criminal Procedure, 1973-Section 374(2), 313Prevention of Corruption Act, 1988-Section 7, 13(2), 13(1), 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 20IPC-Section 120B
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High Courts12 Mar 2025Allowed

Satish Kumar Vs C.B.I

Delhi High Court · (2025) 03 DEL CK 1859

Code of Criminal Procedure, 1973-Section 374, 313Prevention of Corruption Act, 1988-Section 7, 13(2), 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 20IPC-Section 120B
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High Courts12 Mar 2025Allowed

Sushil Kumar Alias Raju Vs State

Delhi High Court · (2025) 03 DEL CK 1983

Code of Criminal Procedure, 1973-Section 389, 313, 428Indian Penal Code, 1860-Section 302, 498A, 307, 34, 299, 300 (clause Thirdly), 304 Part I, 326Dowry Prohibition Act, 1961-Sections 3, 4
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