High Courts17 Mar 2025Dismissed
Ahmed Raza Vs Nitish Jain
Delhi High Court · (2025) 03 DEL CK 1995
Code of Civil Procedure, 1908-Order XII Rule 6, Section 151
COURT ARCHIVE
Delhi High Court judgments, 2025
10,619 judgments · page 481 of 531
High Courts17 Mar 2025Disposed Of
Jamia Cooperative Bank Ltd. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 03 DEL CK 1760
Constitution of India-Article 226Delhi Cooperative Societies Act, 2003-Sections 61, 61(1), 62, 64, 66, 66(1), 112, 112(2), 112(g), 113, 138Delhi Cooperative Societies Rules, 2007-Rule 80, 82, 82(1)(d)
High Courts17 Mar 2025Dismissed
Pr. Commissioner Of Income Tax (Central)-2 Vs M/s Sanskar Homes Pvt. Ltd.
Delhi High Court · (2025) 03 DEL CK 1747
Income Tax Act, 1961-Section 260A, 40A(3)
High Courts17 Mar 2025Disposed Of
Gurjit Singh Bains Vs Addl Commissioner Of Customs Import & Ors.
Delhi High Court · (2025) 03 DEL CK 1736
Constitution of India-Article 226, 227Customs Act, 1962-Section 127B, 127C (5)
High Courts17 Mar 2025Dismissed
Union Of India & Ors. Vs Gokal Chand Kosila
Delhi High Court · (2025) 03 DEL CK 1735
High Courts17 Mar 2025Dismissed
Nishtha Jain Vs Arpit Goyal & Ors.
Delhi High Court · (2025) 03 DEL CK 1732
High Courts17 Mar 2025Dismissed
Daya Nand Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 03 DEL CK 1731
High Courts17 Mar 2025Dismissed
Pooja Die Moulds Vs Rajdhani Metal Store
Delhi High Court · (2025) 03 DEL CK 1071
High Courts17 Mar 2025Disposed Of
M/s Vs Metallic Pvt Ltd Vs M/s K S Engg. Works
Delhi High Court · (2025) 03 DEL CK 1070
High Courts17 Mar 2025Disposed Of
Delhi Brass And Metal Works Private Limited And Ors Vs Nishit Badola And Ors
Delhi High Court · (2025) 03 DEL CK 1069
Insolvency and Bankruptcy Code, 2016 - Section 18, 20(1)
High Courts17 Mar 2025iii K. Meghachandra Singh & Ors. V Ningam Siro & Ors.
Union Of India & Ors Vs Mukta Srivastava & Ors
Delhi High Court · (2025) 03 DEL CK 1062
High Courts17 Mar 2025Allowed
Anuj Ahuja Vs Sumitra Mittal
Delhi High Court · (2025) 03 DEL CK 1061
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure 1973 - Section 389, 482Negotiable Instruments Act, 1881 - Section 138, 141, 148
High Courts17 Mar 2025Dismissed
Precitech Enclosures Systems Pvt Ltd Vs Rudrapur Precision Industries & Anr
Delhi High Court · (2025) 03 DEL CK 1060
Arbitration and Conciliation Act, 1996 - Section 2(1)(e), 9, 11, 11(6), 34, 42
High Courts17 Mar 2025Allowed
Staff Selection Commission & Ors Vs Ruby & Ors
Delhi High Court · (2025) 03 DEL CK 1059
High Courts17 Mar 2025Disposed Of
Sudesh Chhikara Vs State (Govt. Of Nct Of Delhi) And Anr
Delhi High Court · (2025) 03 DEL CK 1058
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 10(2), 13(2), 446, 447, 449, 450, 528Code of Criminal Procedure 1973 - Section 19(3), 192, 194, 406, 407, 408, 409, 410, 411, 412
High Courts17 Mar 2025Disposed Of
Gyan Kaur & Anr Vs Mukesh Kumar
Delhi High Court · (2025) 03 DEL CK 1057
Code of Civil Procedure, 1908 - Order 8 Rule 10Indian Succession Act, 1925 - Section 276
High Courts17 Mar 2025Disposed Of
Raj Kapoor Prasad Yadav Vs Navneet Chaturvedi
Delhi High Court · (2025) 03 DEL CK 1056
High Courts17 Mar 2025Dismissed
Babli Vs Ram Kumar & Anr
Delhi High Court · (2025) 03 DEL CK 1055
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151Delhi Rent Control Act, 1958 - Section 14(1)(e)
High Courts12 Mar 2025
Vijay Pal Vs C.B.I
Delhi High Court · (2025) 03 DEL CK 1980
Code of Criminal Procedure, 1973-Section 374, 313Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20IPC-Section 120B