High Courts28 Feb 2025
Unising Projects Pvt. Ltd. Vs Uoi & Anr.
Delhi High Court · (2025) 02 DEL CK 1449
Constitution of India-Article 226Finance Act, 2005-Section 65(105)Customs Act
COURT ARCHIVE
Delhi High Court judgments, 2025
8,182 judgments · page 375 of 410
High Courts28 Feb 2025
Pramod Kumar Joshi Vs State Of Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1450
Code of Criminal Procedure, 1973-Sections 397, 401, 482, 439(2) and 439Indian Penal Code, 1860-Sections 302 and 120BArms Act, 1959-Sections 25, 27, 54 and 59
High Courts28 Feb 2025
Anupender Vs State Of Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1451
Code of Criminal Procedure, 1973-Section 397, 401, 161, 164, 31Indian Penal Code, 1860-Section 354, 509
High Courts28 Feb 2025
Vaibhav Kumar Vs State Through SHO Rajouri Garden
Delhi High Court · (2025) 02 DEL CK 1452
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 326A, 392, 394, 397, 120B, 411, 34
High Courts28 Feb 2025Allowed
Shri Anil Kumar & Ors. Vs Haider Ali
Delhi High Court · (2025) 02 DEL CK 1453
Code of Civil Procedure-Order VII Rule 11, I Rule 10, XXXIX Rule 1 and 2IPC-Section 406, 419, 420, 504, 34Transfer of Property Act-Section 52
High Courts28 Feb 2025Disposed Of
Vaibhav Kumar Vs State Through Sho Rajouri Garden
Delhi High Court · (2025) 02 DEL CK 1221
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 34, 120B, 326A, 392, 394, 397, 411
High Courts28 Feb 2025Disposed Of
Anupender Vs State Of Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1220
Code of Criminal Procedure, 1973 - Section 31, 161, 164, 397, 401Indian Penal Code, 1860 - Section 354, 509
High Courts28 Feb 2025Dismissed
Pramor Kumar Joshi Vs State Of Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1219
Code of Criminal Procedure, 1973 - Section 397, 401, 439, 439(2), 482Indian Penal Code, 1860 - Section 120B, 302Arms Act, 1959 - Section 25, 27, 54, 59
High Courts28 Feb 2025Dismissed
Harit Nurseries Welfare Association (Regd.) And Anr Vs Delhi Developement Authority And Ors
Delhi High Court · (2025) 02 DEL CK 1218
Constitution of India, 1950 - Article 226
High Courts28 Feb 2025Allowed
Disposafe Health & Life Limited & Ors Vs Rajiv Nath & Anr
Delhi High Court · (2025) 02 DEL CK 1217
Code of Civil Procedure, 1908 - Order 39 Rules 1, Order 39 Rules 2, Order 47 Rule 1
High Courts28 Feb 2025Disposed Of
Yogesh Vs State Of Delhi
Delhi High Court · (2025) 02 DEL CK 1216
Code of Criminal Procedure, 1973 - Section 313, 428Prevention of Corruption Act, 1988 - Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(i)
High Courts28 Feb 2025Dismissed
Kostubh Dadhichi Anshu Vs Aditya Juniwal
Delhi High Court · (2025) 02 DEL CK 1215
Code of Criminal Procedure, 1973 - Section 125, 126(1), 126(1)(b), 397, 401
High Courts28 Feb 2025Disposed Of
Flourish Hospitals Pvt Ltd Vs Delhi Development Authority
Delhi High Court · (2025) 02 DEL CK 1211
High Courts28 Feb 2025Dismissed
Zee Entertainment Enterprises Ltd Vs Saregama India Ltd
Delhi High Court · (2025) 02 DEL CK 1206
Code of Civil Procedure, 1908 - Order 11 Rule 1(5)Evidence Act, 1872 - Section 65, 65(c), 66
High Courts27 Feb 2025
Chinmay Biswas Vs State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 02 DEL CK 1596
Indian Succession Act, 1925-Section 276CPC-Order VIII Rule 10Hindu Succession Act, 1956-Section 14(1), 14(2), 30, Explanation I to Section 14(1)
High Courts27 Feb 2025Partly Allowed
Mr. Anil Pitti Vs Apeejay Overseas Ltd. & Ors.
Delhi High Court · (2025) 02 DEL CK 1636
Code of Civil Procedure-Order XIII-A, XIII-A Rule 3Commercial Courts, Commercial Division, and Commercial Appellate Division of High Courts Act, 2015
High Courts27 Feb 2025
Monish Gajapati Raju Pusapati Vs Assessment Unit Income Tax Department & Anr.
Delhi High Court · (2025) 02 DEL CK 1561
Income Tax Act, 1961-Section 148, 135A, 148A, 147, 151, 151(i), 292B
High Courts27 Feb 2025
Dr Jitender Fotedar Vs Ratan Rani Fotedar & Ors.
Delhi High Court · (2025) 02 DEL CK 1555
Code of Civil Procedure,1908-Order VII Rule 11, VII Rule 11 (a)(c), II Rule 2Hindu Succession Act, 1956-Section 14, 14(1), Explanation to Section 14(1), 14(2)Court Fees Act, 1870-Section 7(iv)(b), 7(iv)(c), 7(v), Article 7(vi), 17(iii) of the Second Schedule
High Courts27 Feb 2025
Rajinder Kaur Gill Vs Shri Sardool Singh Bhatti & Ors.
Delhi High Court · (2025) 02 DEL CK 1549
Code of Civil Procedure, 1908-Order VII Rule 11, XXXIX Rule 1 & 2Court Fees Act, 1870-Article 17(vi) of Schedule II, Section 7(iv)(b), 7(vi)
High Courts27 Feb 2025
The Director Of Education & Ors. Vs Pooja Sharma
Delhi High Court · (2025) 02 DEL CK 1536