High Courts03 Mar 2025Dismissed
Sh. Rajesh Kumar Vs Sh. Vijay Kumar Bidhuri & Ors
Delhi High Court · (2025) 03 DEL CK 0973
COURT ARCHIVE
Delhi High Court judgments, 2025
8,182 judgments · page 373 of 410
High Courts03 Mar 2025Disposed Of
Sanraj Farms Private Limited Vs Shri Ram Kishan & Anr
Delhi High Court · (2025) 03 DEL CK 0972
Code of Civil Procedure, 1908 - Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2Limitation Act,1963 - Article 59Evidence Act, 1872 - Section 91, 92
High Courts03 Mar 2025Dismissed
Sh. Subhash Chandra Jarodia Vs Sh. Vijayinder Kumar & Ors
Delhi High Court · (2025) 03 DEL CK 0971
Code of Civil Procedure, 1908 - Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Specific Relief Act,1963 - Section 34Suit Valuation Act, 1887 - Section 8
High Courts03 Mar 2025Allowed
CCL 'K' Vs State (Nct Of Delhi)
Delhi High Court · (2025) 03 DEL CK 0970
Code of Criminal Procedure, 1973 - Section 219, 223, 362Indian Penal Code, 1860 - Section 34, 186, 302, 353, 411Protection of Children from Sexual Offences Act, 2012 - Section 33
High Courts28 Feb 2025
Nirmal Kumar Mishra Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 02 DEL CK 1597
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 420Code of Criminal Procedure, 1973-Section 41-A, 41A
High Courts28 Feb 2025
Ajay @ Rehtal Vs The State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 02 DEL CK 1589
Code of Criminal Procedure, 1973-Section 439Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 393, 394, 34, 326, 392, 395, 397
High Courts28 Feb 2025
Gagan Vs State (NCT Of Delhi)
Delhi High Court · (2025) 02 DEL CK 1559
IPC-Section 306, 34, 120B, 409, 420, 467, 468, 471Criminal Procedure Code-Section 161, 50, 50(1)BNSS, 2023-Section 47
High Courts28 Feb 2025
M/S Kavita Enterprises Vs Airport Authority Of India
Delhi High Court · (2025) 02 DEL CK 1552
Limitation Act, 1963-Section 17Constitution of India-Article 226
High Courts28 Feb 2025
Flourish Hospitals Pvt. Ltd. Vs Delhi Development Authority
Delhi High Court · (2025) 02 DEL CK 1613
DDA (Disposal of Developed NAZUL Land) Rules, 1981-Rule 42, 42 (2), 42(3)
High Courts28 Feb 2025
Harit Nurseries Welfare Association (Regd.) & Anr. Vs Delhi Development Authority & Ors.
Delhi High Court · (2025) 02 DEL CK 1526
Constitution of India-Article 226DD Act, 1957-Section 9(2), 11
High Courts28 Feb 2025
Payal Banquets Private Limited Vs State Bank Of India & Ors.
Delhi High Court · (2025) 02 DEL CK 1524
High Courts28 Feb 2025
Gautam Mehra Vs Sonia Mehra & Anr.
Delhi High Court · (2025) 02 DEL CK 1523
Code of Civil Procedure-Order 16 Rule 6Family Courts Act, 1984-Section 14Hindu Marriage Act-Section 13(1)(i) & (i-a)
High Courts28 Feb 2025Dismissed
Govind Yadav Vs Union Of India & Ors.
Delhi High Court · (2025) 02 DEL CK 1520
Representation of the People Act, 1951-Section 29A, 29A(1), 29A(2), 29A(3), 29A(4), 29A(5), 29A(6), 29A(7), 29A(8), 29A(9)Representation of the People (Amendment) Act, 1988 (1 of 1989)Societies Registration Act, 1860-Section 4
High Courts28 Feb 2025
Shri Anand Kumar Rakesh Vs United India Insurance Company Limited & Ors.
Delhi High Court · (2025) 02 DEL CK 1614
Letters Patent of the High Court of Delhi-Clause X
High Courts28 Feb 2025
Ramesh Chander Vs The Chairman Central Board Of Direct Taxes & Ors.
Delhi High Court · (2025) 02 DEL CK 1615
High Courts28 Feb 2025
Govt. Of NCT Delhi & Anr. Vs Rajesh Kumar Bhardwaj
Delhi High Court · (2025) 02 DEL CK 1616
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14Central Civil Services (Conduct) Rules, 1964-Rule 3Delhi Land Reforms Act, 1954-Section 84
High Courts28 Feb 2025Allowed
Virender Singh Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2025) 02 DEL CK 1617
Code of Criminal Procedure, 1973-Section 401, 482, 161, 258, 251, 204Bharatiya Nagarik Suraksha Sanhita, 2023-Section 442, 528Indian Penal Code-Section 279, 337, 304A, 249
High Courts28 Feb 2025
Staff Selection Commission & Anr. Vs Krashan Kumar
Delhi High Court · (2025) 02 DEL CK 1618
High Courts28 Feb 2025
Nand Kishor Vs The Managing Committee Of Rani Dutta Arya Vidyalaya & Ors.
Delhi High Court · (2025) 02 DEL CK 1619
Delhi School Education Rules, 1973-Rule 114A, Section 114A, proviso to Rule 114A
High Courts28 Feb 2025
Zee Entertainment Enterprises Ltd Vs Saregama India Ltd
Delhi High Court · (2025) 02 DEL CK 1620
Code of Civil Procedure, 1908-Order XI Rule 1(5)Commercial Courts Act, 2015Indian Evidence Act, 1872-Section 65, 65(c), 66