High Courts16 Jan 2025
Union Of India & Anr. Vs Sangeeta Wahi & Ors
Delhi High Court · (2025) 01 DEL CK 2064
Letters Patent Act, 1866-Clause XConstitution of India-Article 12, 14
COURT ARCHIVE
Delhi High Court judgments, 2025
6,287 judgments · page 309 of 315
High Courts16 Jan 2025
M/S Hemogenomics Pvt Ltd Vs Union Of India & Anr.
Delhi High Court · (2025) 01 DEL CK 2068
Constitution of India-Article 226Medical Devices Rules, 2017General Financial Rules, 2017-Rule 144 (xi)
High Courts16 Jan 2025
Mal Chand Ajit Kumar Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 1957
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 14A, 14B, 14C, 14D, 21, 25-B, 25-B(8)
High Courts16 Jan 2025
Sh Sri Chand Yadav & Ors. Vs Ajay Kumar Sharma
Delhi High Court · (2025) 01 DEL CK 1978
High Courts16 Jan 2025
Madan Lal Bhatia (Since Deceased) Through Lrs & Anr. Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 1982
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 25-B, proviso to Section 25-B(8)
High Courts16 Jan 2025
Kanta Rani & Anr. Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 1988
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 25-B, 25-B(8)
High Courts16 Jan 2025
Kundan Lal (Since Deceased) Through Lrs. & Ors. Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 2006
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 25-B, 25-B(8)
High Courts16 Jan 2025
Om Prakash & Ors. Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 2009
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 14A, 14B, 14C, 14D and 21, 25-B, 25-B(5), 25-B(8)
High Courts16 Jan 2025
Om Prakash Since Deceased & Ors. Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 2015
Delhi Rent Control Act, 1958-Section 14(1)(e), 14A, 14B, 14C, 14D, 19, 19(1), 19(2), 21, 25-B, 25-B(8)
High Courts16 Jan 2025
Tarzan (India) Chemical Industries Vs O.P Jindal
Delhi High Court · (2025) 01 DEL CK 2018
High Courts16 Jan 2025
M/S Voestalpine Schienen Gmbh Vs Delhi Metro Rail Corporation Ltd. & Anr.
Delhi High Court · (2025) 01 DEL CK 2022
High Courts16 Jan 2025Disposed Of
Ujjair Ahmad @ Ozair Ahmed Vs National Investigation Agency
Delhi High Court · (2025) 01 DEL CK 1677
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528National Investigation Agency, 2008 - Section 21(4)Unlawful Activities (Prevention) Act, 1967 - Section 17, 18, 19, 38(2), 39(2), 40(2), 43(D)(5)
High Courts16 Jan 2025Dismissed
M/s Hemogenomics Pvt. Ltd Vs Union Of India & Anr
Delhi High Court · (2025) 01 DEL CK 1678
Constitution of India, 1950 - Article 226
High Courts16 Jan 2025Disposed Of
Tarzan (India) Chemical Industries Vs O.P Jindal
Delhi High Court · (2025) 01 DEL CK 1685
High Courts16 Jan 2025Dismissed
Kuldeep Singh Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1684
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 161, 439Indian Penal Code, 1860 - Section 34, 302, 304B, 498A
High Courts16 Jan 2025Dismissed
Pr. Commissioner Of Income Tax 7, Delhi Vs Vedanta Ltd
Delhi High Court · (2025) 01 DEL CK 1683
Income Tax Act, 1961 - Section 92CA(3), 143(2), 147, 148, 154, 170, 171, 292B
High Courts16 Jan 2025Dismissed
Union Of India & Anr Vs Sangeeta Wahi & Ors
Delhi High Court · (2025) 01 DEL CK 1682
Constitution of India, 1950 - Article 12, 14
High Courts15 Jan 2025
Ritu Raj Jain & Ors. Vs Netaji Subhas University Of Technology & Anr.
Delhi High Court · (2025) 01 DEL CK 2103
Constitution of India-Article 226, 14, 21Societies Registration Act, 1860Central Civil Services (Pension) Rules, 1972
High Courts15 Jan 2025
Rizwan Ahmed & Anr. Vs Subhasish Panda & Ors.
Delhi High Court · (2025) 01 DEL CK 2104
Contempt of Courts Act, 1971-Section 11, 12Constitution of India-Article 215, 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)
High Courts15 Jan 2025
Malaria Research Centre Employees Welfare Association & Anr. Vs K.N. Desiraju, Secretary, Department Of Health & Family Welfare & Ors.
Delhi High Court · (2025) 01 DEL CK 2105
Contempt of Courts Act, 1971-Sections 2(B), 11, 12Constitution of India