High Courts17 Jan 2025Disposed Of

Kamal Envirotech Pvt. Ltd Vs Commissioner Of Gst And Anr

Delhi High Court · (2025) 01 DEL CK 1676

Constitution of India, 1950 - Article 14Code of Criminal Procedure, 1973 - Section 320(9)Central Goods & Services Tax Act, 2017 - Section 122, 122(1), 122(1A), 122(1)(xiv), 123, 124, 125, 126, 126(1), 126(2), 129, 129(1)