COURT ARCHIVE

Delhi High Court judgments, 2025

6,287 judgments · page 3 of 315

High Courts24 Dec 2025

Rakesh Kumar Gulati Vs Directorate Of Enforcement

Delhi High Court · 2025 INSC 760

Prevention of Money-Laundering Act, 2002-Section 3, 70, 4, 45Indian Penal Code, 1860-Section 120B, 406, 409, 420Prevention of Corruption Act, 1988-Section 13(2), 13(1)(d)

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High Courts24 Dec 2025

Sh Rakesh & Ors. Vs The State NCT Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2198

Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Sections 482, 320

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High Courts24 Dec 2025

Abdul Abbas @ Abbas Bilal Vs State Of Nct Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2197

Indian Penal Code, 1860-Sections 354D, 506, 509Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Sections 482, 320

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High Courts24 Dec 2025

Ujwal Chadha & Ors. Vs State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2196

Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320

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High Courts24 Dec 2025

Ganesh Dhar Vs State Govt Ofnct Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2195

Indian Penal Code, 1860-Sections 498A, 406, 506, 323, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Sections 482, 320

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High Courts24 Dec 2025

Dipak Prasad Vs Sangita Kumari

Delhi High Court · (2025) 12 DEL CK 2194

CrPC-Section 125

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High Courts24 Dec 2025

M/s Gabrani Infrastructure Pvt Ltd Vs State Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 12 DEL CK 2193

Indian Penal Code, 1860-Sections 420, 406, 120B, 34

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High Courts24 Dec 2025

United India Insurance Co. Ltd. Vs M/S Valley Iron & Steel Co. Ltd.

Delhi High Court · (2025) 12 DEL CK 2192

Arbitration and Conciliation Act, 1996-Section 11, 31(7)(a) & (b), 33(a), 34, 34(2)(b)(ii), 37, 37(3)Insurance Act, 1938-Section 64 UM, 64-UM(2)Insurance (Amendment) Act, 1968

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High Courts24 Dec 2025

Triveni Vs Home Department Govt. Of NCT Of Delhi

Delhi High Court · (2025) 12 DEL CK 2191

Constitution of India-Article 226, 356Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 197, 156(3), 200, 164

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High Courts24 Dec 2025

State Vs Kamal

Delhi High Court · (2025) 12 DEL CK 2190

IPC-Section 498-A, 304-B, 306, 107Cr.P.C.-Section 313, 161Indian Evidence Act, 1872-Section 113A

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High Courts24 Dec 2025Dismissed

MMTC Limited Vs Anglo American Metallurgical Pty Limited & Ors.

Delhi High Court · (2025) 12 DEL CK 2189

Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a) & (d), Section 47, XXI Rule 29, II Rule 2, 96, 9Prevention of Corruption Act, 1988Arbitration and Conciliation Act, 1996-Section 34, 37, 36, 5, 2(1)(b), 7

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High Courts24 Dec 2025

Ashok Kumar Goel & Ors. Vs BNP Paribas Suisse SA & Ors.

Delhi High Court · (2025) 12 DEL CK 2188

Delhi High Court Act, 1966-Section 10Civil Procedure Code, 1908-Section 44A (including Sub-sections (1), (2) and (3)), 13, 38, 39, 35-A, 47, 60, 151, Order 10, 11 Rule 14, 21 Rule 11, 21 Rule 11(2) Clause (f), 21 Rule 98(2), 21 Rules 4 to 9, 40 Rule 1UAE Code of Civil Procedure-Article 161

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High Courts24 Dec 2025

Darshana Rani & Ors. Vs Janak Raj Handa & Ors.

Delhi High Court · (2025) 12 DEL CK 2187

Constitution of India-Article 227

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High Courts24 Dec 2025

Airports Authority Of India Vs Shristi Infrastructure Development Corporation Ltd & Ors.

Delhi High Court · (2025) 12 DEL CK 2186

Aircraft Act, 1934-Section 9AHeight Restrictions for Safeguarding Aircraft Operations Rules, 2015-Clause 2.5.1.1, 2.5.2.2 sub clause IVConstitution of India-Article 14

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High Courts24 Dec 2025

Chandan Kumar Sura Vs Rachna Shah & Ors.

Delhi High Court · (2025) 12 DEL CK 2185

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High Courts24 Dec 2025

Pawan Dube Vs Deepa Tuteja & Anr.

Delhi High Court · (2025) 12 DEL CK 2221

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High Courts24 Dec 2025

South Municipal Corporation Vs Central Bureau Of Investigation

Delhi High Court · 2024 INSC 594

Indian Penal Code, 1860-Section 120-B, 417, 465, 468, 217Prevention of Corruption Act, 1988-Section 13(2), 13(1)(d)Code of Criminal Procedure, 1973-Section 235

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High Courts24 Dec 2025Allowed

Pawan Gupta & Ors. Vs The State & Anr.

Delhi High Court · (2025) 12 DEL CK 2223

Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 354, 377, 509, 34Code of Criminal Procedure-Section 482

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High Courts24 Dec 2025

Lydia Kabukazi Aloyo Vs Customs

Delhi High Court · (2025) 12 DEL CK 2224

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Cr.PC-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8, 21, 23, 28, 37, 50, 52, 52A

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High Courts24 Dec 2025Allowed

Amir Ali @ Amir Ali Shawn & Ors. Vs State of NCT of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2225

Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482

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