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Delhi High Court judgments, 2025

6,287 judgments · page 2 of 315

High Courts24 Dec 2025

Tata Sons Private Limited & Anr. Vs M/S Electro International & Ors.

Delhi High Court · (2025) 12 DEL CK 2308

Code of Civil Procedure-Order XXXIX Rules 1 & 2, Section 151, I Rule 10Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021-Rules 3 and 4, 3(2)(a), 3(1)(b)(iv), 3(b)(iv), 4(k)Information Technology Act, 2000-Section 69A, 79, 79(2), 79(2)(c), 79(3)(a), 79(3)(b), 81, 67A, 69, 66C, 66D
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High Courts24 Dec 2025

State (NCT Of Delhi) Vs Surbhi Varshney

Delhi High Court · (2025) 12 DEL CK 2294

Code of Criminal Procedure, 1973-Section 378, 378(3), 313Delhi Municipal Corporation Act, 1957-Section 169, 169(1), 116G, 116G(2)Prevention of Corruption Act, 1988-Section 7, 13, 13(1)(d), 13(1)(d)(iii), 13(2)
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High Courts24 Dec 2025

Vinod Kumar Jha Vs CBI

Delhi High Court · (2025) 12 DEL CK 2200

Official Secrets Act, 1923-Sections 3, 5, 9, 13, 13(3), 3(1)(c), 5(1)(a), 5(1)(d)Indian Penal Code, 1860-Sections 120B, 409, 109Code of Criminal Procedure, 1973-Sections 2(d), 2(r), 4, 154, 157, 167, 167(2), 173, 173(2), 190(1)(a), 190(1)(b), 200, 202, 204, 210, 210(2), 244, 245, 397, 464, 465, 482, Chapter XVIII, Chapter XIX
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