COURT ARCHIVE

Delhi High Court judgments, 2024

1,837 judgments · page 60 of 92

High Courts05 Apr 2024Disposed Of

Gajendra Singh Vs Delhi Urban Shelter Improvement Board

Delhi High Court · (2024) 04 DEL CK 0138

Limitation Act, 1963 — Article 55, 137Arbitration and Conciliation Act, 1996 — Section 88, 11, 11(6), 11(6A), 12, 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i)

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High Courts05 Apr 2024Dismissed

Pankaj Singh Vs Bashir Ahmed Haroon & Ors.

Delhi High Court · (2024) 04 DEL CK 0137

Arbitration and Conciliation Act, 1996 — Section 7, 7(5), 8, 11, 11(6), 116A), 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i)

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High Courts05 Apr 2024Dismissed

Kuldeep Singh Vs State Of Nct Of Delhi & Anr

Delhi High Court · (2024) 04 DEL CK 0136

Code of Criminal Procedure, 1973 — Section 91, 173, 227, 228, 239, 240, 397, 401, 482Indian Penal Code, 1860 — Section 34, 304B, 406, 498A, 506Hindu Marriage Act, 1955 — Section 13B

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High Courts05 Apr 2024Dismissed

Naveen Kumar Vs Government Of Nct Of Delhi & Ors

Delhi High Court · (2024) 04 DEL CK 0135

Code of Criminal Procedure, 1973 — Section 251, 482Negotiable Instruments Act, 1881 — Section 138, 141, 141(1)

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High Courts05 Apr 2024Allowed

Honey Verma Vs Piyush Nautiyal

Delhi High Court · (2024) 04 DEL CK 0134

Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 138(b)

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High Courts05 Apr 2024Disposed Of

P Vs State Of Nct Of Delhi & Anr.

Delhi High Court · (2024) 04 DEL CK 0131

Code of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 376

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High Courts05 Apr 2024Disposed Of

Anil Metre Vs Pooja Press And Prakashan Pvt. Ltd

Delhi High Court · (2024) 04 DEL CK 0130

Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141

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High Courts05 Apr 2024

TWC Aviation Capital Limited Vs Spicejet Limited

Delhi High Court · (2024) 04 DEL CK 0129

Commercial Courts Act, 2015 — Section 12A, 13Code of Civil Procedure, 1908 — Section 2(2), 2(6), 2(9), 2(14), 44A, 44A(3), 144

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High Courts05 Apr 2024

Dhruva Goel Vs M/S Chetanya Buildcon Pvt Ltd & Ors

Delhi High Court · (2024) 04 DEL CK 0128

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High Courts05 Apr 2024Allowed

North Delhi Power Limited Vs Dr. U.K. Priyadarshi

Delhi High Court · (2024) 04 DEL CK 0127

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High Courts05 Apr 2024Disposed Of

Ravish Beniwal Vs State Nct Of Delhi & Ors

Delhi High Court · (2024) 04 DEL CK 0126

Constitution of India, 1950 — Article 226

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High Courts05 Apr 2024Dismissed

Sanjay Yadav Vs Delhi Transport Infrastructure Development Corporation Ltd & Ors

Delhi High Court · (2024) 04 DEL CK 0125

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High Courts05 Apr 2024Dismissed

Mohd. Amin (Deceased) Through Lrs & Ors. Vs Mohd. Iqbal (Deceased) Through Lrs & Ors.

Delhi High Court · (2024) 04 DEL CK 0024

Code of Civil Procedure, 1908 — Order 6 Rule 1, Order 23 Rule 3Arbitration and Conciliation Act, 1996 — Section 18, 19, 23, 24, 28(3), 31(3), 34, 34(2)(a), 34(2)(a)(iii), 43(3), 75, 81Limitation Act, 1963 — Section 14, 14(1), 14(2)

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High Courts05 Apr 2024Disposed Of

Anuradha Kashyap Vs Dr. Sushil Kumar

Delhi High Court · (2024) 04 DEL CK 0023

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High Courts04 Apr 2024Disposed Of

Archit Khandelwal Proprietor M/S Archit Enterprises Vs Pr. Commissioner Of DGST Delhi

Delhi High Court · (2024) 04 DEL CK 0173

Central Goods and Services Tax Act, 2017 — Section 29, 29(2)

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High Courts04 Apr 2024Disposed Of

Radhika S. Ichhpuniani & Anr. Vs M/S Sudvin Finvest Fairdeals (P.) Ltd. & Ors.

Delhi High Court · (2024) 04 DEL CK 0172

Companies (Court) Rules, 1959 — Rule 26Companies Act, 1956 — Section 433(e), 433(f), 434, 434(1)(a), 439Companies Act, 2013 — Section 290

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High Courts04 Apr 2024

M/S Alok Industries Vs M/S Jai Shree Polyplast Pvt. Ltd

Delhi High Court · (2024) 04 DEL CK 0171

Companies (Court) Rules, 1959 — Rule 26Companies Act, 1956 — Section 433(e), 433(f), 434, 434(1)(a), 439Companies Act, 2013 — Section 290

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High Courts04 Apr 2024Disposed Of

Prabhjot Singh & Ors Vs Delhi Development Authority

Delhi High Court · (2024) 04 DEL CK 0170

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High Courts04 Apr 2024Dismissed

Bharat Petroleum Corporation Ltd Vs Reliance Industries Ltd & Anr.

Delhi High Court · (2024) 04 DEL CK 0169

Constitution of India, 1950 — Article 226, 227Delhi High Court Act, 1966 — Section 10Petroleum and Natural Gas Regulatory Board Act, 2006 — Section 20

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High Courts04 Apr 2024Dismissed

Sharda Gupta & Ors. Vs Registrar Of Co-Operative Societies & Ors.

Delhi High Court · (2024) 04 DEL CK 0168

Delhi Cooperative Societies Act, 2003 — Section 61, 70, 116

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