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Delhi High Court judgments, 2024

1,837 judgments · page 59 of 92

High Courts08 Apr 2024Disposed Of

Monu @ Jiji Vs State Of Nct Of Delhi

Delhi High Court · (2024) 04 DEL CK 0110

Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Rule 1197, 1200, 1220, 1223Code of Criminal Procedure, 1973 — Section 482
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High Courts08 Apr 2024Dismissed

Union Of India And Anr Vs Syed Sajid Ali

Delhi High Court · (2024) 04 DEL CK 0101

Constitution of India, 1950 — Article 226, 227Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1)(a), 10(1)(b)Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
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High Courts08 Apr 2024Dismissed

Shailendra Vs Deputy Director (LM) (South Zone-II) & Anr

Delhi High Court · (2024) 04 DEL CK 0062

Code of Civil Procedure, 1908 — Section 151Land Acquisition Act, 1894 — Section 4, 5A, 6, 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
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