High Courts09 Apr 2024Dismissed
Manjri Choudhary Vs Union Of India & Ors
Delhi High Court · (2024) 04 DEL CK 0091
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 58 of 92
High Courts09 Apr 2024Dismissed
Mohd Sauban Jirjis Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 0090
Delhi Maintenance and Welfare of Parents and Senior Citizens Rules (Amendment) Rules, 2016 — Rule 22(3)(i), 22(3)(4)
High Courts09 Apr 2024Dismissed
Rajeev Gupta Vs Sarita Garg & Ors
Delhi High Court · (2024) 04 DEL CK 0089
Code of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Delhi High Court Act, 1966 — Section 10
High Courts09 Apr 2024Disposed Of
Sanjay Verma Vs State Through SHO & Anr
Delhi High Court · (2024) 04 DEL CK 0088
High Courts09 Apr 2024Disposed Of
M/S BIBA Fashion Ltd Vs Govt Of Nct Of Delhi And Ors & Ors.
Delhi High Court · (2024) 04 DEL CK 0085
Central Goods and Services Tax Act, 2017 — Section 73, 75(3)
High Courts09 Apr 2024Dismissed
Delhi Development Authority Vs Sheela Devi And Ors
Delhi High Court · (2024) 04 DEL CK 0083
High Courts09 Apr 2024Dismissed
National Highways Authority Of India Vs Krishna Murari Sharma And Anr
Delhi High Court · (2024) 04 DEL CK 0082
Constitution of India, 1950 — Article 226
High Courts09 Apr 2024Disposed Of
Arun Kumar Singh Vs Union Of India & Ors
Delhi High Court · (2024) 04 DEL CK 0081
Indian Administrative Service (Appointment by Promotion) Regulation, 1955 — Section Regulation 5(5), 7, 7(2), 7(3)
High Courts09 Apr 2024Disposed Of
Satyendra Nath Singh Deputy Inspector General CISF (Retired) Vs Union Of India Through Secretary & Ors.
Delhi High Court · (2024) 04 DEL CK 0080
Central Civil Services (Pension) Rules, 2021 — Rule 8(2)(c)(ii)
High Courts09 Apr 2024Dismissed
Ganapa Kalyan Kumar Vs Indian Coast Guard & Ors.
Delhi High Court · (2024) 04 DEL CK 0079
Constitution of India, 1950 — Article 14, 16, 21
High Courts09 Apr 2024Dismissed
Anil Kumar Anand Vs Union Of India & Ors
Delhi High Court · (2024) 04 DEL CK 0070
Constitution of India, 1950 — Article 12Unit Trust of India (Transfer and Repeal) Act, 2002 — Section 6
High Courts09 Apr 2024
Life Insurance Corporation Of India And Anr. Vs Erina Michael
Delhi High Court · (2024) 04 DEL CK 0069
High Courts09 Apr 2024Dismissed
Novartis Ag & Anr. Vs NATCO Pharma Limited
Delhi High Court · (2024) 04 DEL CK 0066
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Patents Act, 1970 — Section 2(1)(j), 2(1)(ja), 10(5), 15, 16, 57(6), 64, 107
High Courts09 Apr 2024
Oriental Insurance Company Ltd. Vs Hemlata & Ors
Delhi High Court · (2024) 04 DEL CK 0061
Motor Vehicles Act, 1988 — Section 141, 173
High Courts09 Apr 2024Disposed Of
Manish Gupta Vs M/S P Singh Chit Fund Pvt Ltd
Delhi High Court · (2024) 04 DEL CK 0060
Code of Civil Procedure, 1908 — Order 37, Order 37 Rule 3(2), Order 37 Rule 4, Order 9 Rule 13
High Courts08 Apr 2024
Court On Its Own Motion Vs Union Of India & Ors
Delhi High Court · (2024) 04 DEL CK 0144
High Courts08 Apr 2024Disposed Of
Hansraj Tiles World Vs Commissioner Of DGST Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 0114
Central Goods And Services Tax Act, 2017 — Section 29, 29(2)
High Courts08 Apr 2024Disposed Of
Surinder Kumar Garg Proprietor Shri Balaji Polymers Vs Union Of India Revenue Secretary, Ministry Of Finance & Anr.
Delhi High Court · (2024) 04 DEL CK 0113
Central Goods And Services Tax Act, 2017 — Section 73, 75(3)
High Courts08 Apr 2024Disposed Of
Rajiv Kohli Vs Shri Radha Krishan Director Estate 1 Department
Delhi High Court · (2024) 04 DEL CK 0112
High Courts08 Apr 2024
Dilip Ray Vs Central Bureau Of Investigation
Delhi High Court · (2024) 04 DEL CK 0111
Code of Criminal Procedure, 1973 — Section 173, 389, 389(1), 482Indian Penal Code, 1860 — Section 120B, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)