High Courts29 Nov 2024Dismissed
Satish Kumar Vs Holistic Child Development India And Others
Delhi High Court · (2024) 11 DEL CK 0101
Constitution of India, 1950 — Article 136, 226, 227, 311(2)
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 6 of 92
High Courts29 Nov 2024Dismissed
Rajinder Kumar Vs State (Govt. Of Nct) Of Delhi & Anr
Delhi High Court · (2024) 11 DEL CK 0100
Code of Criminal Procedure, 1973 — Section 313, 374(2), 428Indian Penal Code, 1860 — Section 34, 120B, 384, 392, 394, 397, 411Arms Act, 25, 27, 54, 59
High Courts29 Nov 2024Disposed Of
Jagdish Kumar & Ors Vs State & Ors
Delhi High Court · (2024) 11 DEL CK 0099
Code of Civil Procedure, 1908 — Order 9 Rule 7
High Courts29 Nov 2024Dismissed
R B Seth Jessa Ram Hospital Bros Vs R B Seth Jessa Ram Hospital Workmen Union
Delhi High Court · (2024) 11 DEL CK 0098
High Courts29 Nov 2024Disposed Of
EX Const Roshan Lal Vs SH S L Thaosen Ips & Anr
Delhi High Court · (2024) 11 DEL CK 0097
High Courts29 Nov 2024Dismissed
MGO India Private Limited Through Its Authorised Representative Vs Abhinandan Gupta
Delhi High Court · (2024) 11 DEL CK 0096
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 37I Rule 3, Order 37 Rule 7Arbitration and Conciliation Act, 1996 — Section 23(4), 29A
High Courts29 Nov 2024Dismissed
Sanjay Goel Vs BKR Capital Pvt. Ltd
Delhi High Court · (2024) 11 DEL CK 0095
High Courts29 Nov 2024Allowed
Dr. Manoj Kumar Vs State Nct Of Delhi
Delhi High Court · (2024) 11 DEL CK 0094
Code of Criminal Procedure 1973 — Section 173, 197, 482Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)(q), 3(1)(ix)
High Courts28 Nov 2024Dismissed
Smt. Roshni & Anr Vs Smt. Dayawati & Ors
Delhi High Court · (2024) 11 DEL CK 0107
Code of Civil Procedure, 1908 — Section 100Delhi Rent Control Act, 1958 — Section 50Transfer of Property Act 1882 — Section 53A
High Courts28 Nov 2024Disposed Of
Yash Pal Sachdeva Vs Delhi Development Authority
Delhi High Court · (2024) 11 DEL CK 0106
High Courts28 Nov 2024Disposed Of
Renu Krishnan Jagdev Vs Registrar Cooperative Societies & Ors
Delhi High Court · (2024) 11 DEL CK 0105
Delhi Cooperative Societies Act, 2003 — Section 87
High Courts28 Nov 2024Allowed
Rajiv@Monu Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2024) 11 DEL CK 0104
Code of Criminal Procedure, 1973 — Section 313, 374(2), 383, 482Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 27
High Courts26 Nov 2024Dismissed
M/s Progressive Construction Ltd Vs Himadri Shankar Roy & Anr
Delhi High Court · (2024) 11 DEL CK 0108
Code of Civil Procedure, 1908 — Order 9 Rule 13, Order 33 Rule 12Limitation Act, 1963 — Section 2(h), 3, 5, 14
High Courts26 Nov 2024Disposed Of
Mukesh Kumar Singla & Ors Vs Delhi Development Authority & Ors
Delhi High Court · (2024) 11 DEL CK 0093
High Courts26 Nov 2024Disposed Of
Mohd. Rizban Vs Delhi Development Authority Through Its Vice Chairman
Delhi High Court · (2024) 11 DEL CK 0092
High Courts26 Nov 2024Disposed Of
Shyam Sunder Aggarwal Vs Sh P K Srivastatva (Chief Commissioner) & Ors
Delhi High Court · (2024) 11 DEL CK 0091
High Courts26 Nov 2024Disposed Of
Rukmani Devi Vs Sh Abhishek Kumar And Ors
Delhi High Court · (2024) 11 DEL CK 0090
High Courts26 Nov 2024Dismissed
Daljit Singh And Anr Vs LT Col Dr Yasmin Yusufzai And Ors
Delhi High Court · (2024) 11 DEL CK 0089
High Courts26 Nov 2024Disposed Of
Staff Selection Commission & Ors Vs Upendra Singh
Delhi High Court · (2024) 11 DEL CK 0088
High Courts26 Nov 2024Dismissed
Santosh Singh Golia Vs The Council Of Scientific And Industrial Research & Ors
Delhi High Court · (2024) 11 DEL CK 0087