High Courts10 Dec 2024Dismissed
Santosh Jha & Anr Vs Salma Deshmukh & Ors
Delhi High Court · (2024) 12 DEL CK 0033
Code of Civil Procedure, 1908 — Section 115, 151Specific Relief Act, 1963 — Section 6
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 4 of 92
High Courts10 Dec 2024Dismissed
Mohd. Irfan Vs Hasan Mian Sinc Deceased Through His Legal Heirs & Anr
Delhi High Court · (2024) 12 DEL CK 0032
Code of Civil Procedure, 1908 — Order 7 Rule 7, Order 12 Rule 6Transfer of Property Act 1882 — Section 106
High Courts10 Dec 2024Disposed Of
M S Ciena Communications India Pvt Ltd Vs The Principal Commissioner Of Customs Import & Ors
Delhi High Court · (2024) 12 DEL CK 0031
Customs Act, 1962 — Section 18, 18(1), 18(1)(c)
High Courts10 Dec 2024Disposed Of
Vikesh Kumar Singh Vs Director General Central Industrial Security Force And Ors
Delhi High Court · (2024) 12 DEL CK 0030
Constitution of India, 1950 — Article 226Central Industrial Security Force Act, 1968 — Section 14Central Industrial Security Force Rules, 2001 — Rule 41
High Courts10 Dec 2024Disposed Of
Madan Pal Gupta & Anr Vs Maya Devi & Anr
Delhi High Court · (2024) 12 DEL CK 0019
Constitution of India, 1950 — Article 226Delhi Land Reforms Act, 1954 — Section 33, 36, 55, 63, 64, 66, 185Delhi Municipal Corporation Act, 1957 — Section 2(52), 2(61), 502,, 507, 507(a)
High Courts10 Dec 2024Allowed
Mir Singh (Through Lrs) Vs Union Of India & Anr
Delhi High Court · (2024) 12 DEL CK 0018
Constitution of India, 1950 — Article 132, 133, 136, 226Land Acquisition Act, 1894 — Section 4, 18, 28A, 54
High Courts09 Dec 2024Dismissed
Bhoora Mohammad Vs Khakasha Bano & Ors
Delhi High Court · (2024) 12 DEL CK 0043
Code of Civil Procedure, 1908 — Section 100, Order 8 Rule 5Transfer of Property Act 1882 — Section 53A, 54Registration Act, 1908 — Section 17
High Courts09 Dec 2024Disposed Of
Jackson Square Aviation Ireland Limited Vs Assistant Commissioner Of Income Tax Circle Int Tax 2(1)(2) & Anr
Delhi High Court · (2024) 12 DEL CK 0042
Income Tax Act, 1961 — Section 143(3), 144(C), 144C(1), 144C(2)(b), 144C(3), 144C(15)(b)(i), 148A(b)
High Courts09 Dec 2024Dismissed
Kendriya Vidyalaya Sangathan Through Its Commissioner Vs T. Pritam
Delhi High Court · (2024) 12 DEL CK 0041
Constitution of India, 1950 — Article 226
High Courts09 Dec 2024Allowed
M/s Uppal Chadha Hi Tech Developers Pvt. Ltd Vs State Of N.C.T Of Delhi & Anr
Delhi High Court · (2024) 12 DEL CK 0040
Constitution of India, 1950 — Article 20, 20(2), 21, 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 154, 320, 482
High Courts09 Dec 2024Dismissed
Suncity Hi Tech Infrastructures Private Limited Through Its Authorised Representative Ritesh Chauhan Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2024) 12 DEL CK 0039
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts09 Dec 2024Dismissed
Bhavya Chabbra & Anr Vs Badminton Association Of India & Ors
Delhi High Court · (2024) 12 DEL CK 0029
High Courts09 Dec 2024Dismissed
Delhi State Industrial And Infrastructure Development Corporation Ltd Vs Aghum Bahl & Anr
Delhi High Court · (2024) 12 DEL CK 0028
Limitation Act, 1963 — Section 5
High Courts09 Dec 2024Disposed Of
Waterotor Energy Technologies Inc Vs Union Of India & Anr
Delhi High Court · (2024) 12 DEL CK 0027
Patents Act, 1970 — Section 21(1)
High Courts09 Dec 2024Disposed Of
Lechamps (Sea) Pte Ltd Vs Ashish Gupta & Anr
Delhi High Court · (2024) 12 DEL CK 0026
Code of Civil Procedure, 1908 — Order 23 Rule 3Contempt of Courts Act, 1971 — Section 2, 10, 12, 12(5)
High Courts09 Dec 2024Disposed Of
Narendra Patil Vs Zubair Riaz Kamili & Ors
Delhi High Court · (2024) 12 DEL CK 0025
High Courts09 Dec 2024Disposed Of
Sh Mukesh Nagar Vs Govt Of Nct Of Delhi Acting Through Its Land Acquisition Collector East And Others
Delhi High Court · (2024) 12 DEL CK 0024
Constitution of India, 1950 — Article 226
High Courts09 Dec 2024Disposed Of
Anu Singh Vs Ankit Kumar Aggarwal
Delhi High Court · (2024) 12 DEL CK 0023
High Courts09 Dec 2024Disposed Of
Fateh Chand Vs Sh. Ashwani Kumar & Ors
Delhi High Court · (2024) 12 DEL CK 0022
High Courts09 Dec 2024Disposed Of
Y K Gupta And Co Vs Capri Global Capital Ltd
Delhi High Court · (2024) 12 DEL CK 0021