High Courts05 Feb 2024Disposed Of
National Coop.Con.F.O I.Ltd Vs UOI & Ors.
Delhi High Court · (2024) 02 DEL CK 0006
Customs Act, 1962 — Section 25(1)
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 514 of 565
High Courts02 Feb 2024Dismissed
Ms. Bimla Rani & Ors. Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 02 DEL CK 3973
Constitution of India-Article 226
High Courts02 Feb 2024Dismissed
Pawan Kumar Aggarwal Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 02 DEL CK 3974
Constitution of India-Article 226
High Courts02 Feb 2024
Dipak Singh Vs Registrar Cooperative Societies & Anr.
Delhi High Court · (2024) 02 DEL CK 3975
Delhi Co-operative Societies Act, 2003
High Courts02 Feb 2024Dismissed
Urmil Wadhawan & Anr. Vs Sonny Sarna & Ors.
Delhi High Court · (2024) 02 DEL CK 3977
Code of Civil Procedure, 1908-Order XLIII Rule 1, XVIII Rule 1Delhi High Court Act, 1966-Section 10Transfer of Property Act, 1882-Section 53-A
High Courts02 Feb 2024Dismissed
Sh Charanjit Gaba Vs The Registrar Cooperative Societies & Anr.
Delhi High Court · (2024) 02 DEL CK 3978
Constitution of India-Article 226Delhi Cooperative Society Rules, 1973-Rule 65(3)Delhi Co-operative Societies Act, 2003-Section 70, 71, 70(4)(a)(ii)
High Courts02 Feb 2024Allowed
Rohtash Kumar Muradia Vs Union Bank Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 3979
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13, 13(4)
High Courts02 Feb 2024Allowed
Ikhlas Ahmed Chawla Vs Abdul Rasheed & Ors.
Delhi High Court · (2024) 02 DEL CK 3981
High Courts02 Feb 2024Dismissed
Commissioner Of Police Delhi & Anr. Vs Pramit Singh & Anr.
Delhi High Court · (2024) 02 DEL CK 4025
High Courts02 Feb 2024Disposed Of
Ex JWO Krushna Chandra Mahapatra Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 4029
High Courts02 Feb 2024Disposed Of
Dheeraj Jain & Ors. Vs Savitri Devi & Ors.
Delhi High Court · (2024) 02 DEL CK 4096
Constitution of India-Article 227Delhi Rent Control Act, 1958-Section 14(1)(b), Rule 23Code of Civil Procedure, 1908-Order XXIII Rule 3, I Rule 10, Section 151, IX Rule 13, XXXIX Rule 1 & 2, LI Rule 5
High Courts02 Feb 2024Disposed Of
Ravi Kumar Vs All India Institute Of Medical Sciences
Delhi High Court · (2024) 02 DEL CK 4119
Constitution of India-Preamble, Article 10, 14, 14(4), 15, 15(4), 16, 16(4), 39-A, 46, 335
High Courts02 Feb 2024Dismissed
Blue Bird Liesure And Holidays Ltd. & Ors. Vs Spring Holiday Ltd. & Anr.
Delhi High Court · (2024) 02 DEL CK 4129
Code of Criminal Procedure, 1973-Section 482, 156(3), 156, 154, 154(1), 154(3)Indian Penal Code-Section 406, 120B, 420, 405SARFAESI Act
High Courts02 Feb 2024Dismissed
Sonu Surender Vs The State NCT Of Delhi
Delhi High Court · (2024) 02 DEL CK 4131
Code of Criminal Procedure, 1973-Section 374 (2), 164, 313, 161Indian Penal Code, 1860-Sections 376 (2) (i), 376 (2) (n), 506(II)Prevention of Children from Sexual Offences Act, 2012-Section 6, 42
High Courts02 Feb 2024Dismissed
Mohd Irfan Vs Shaina Aftab & Ors.
Delhi High Court · (2024) 02 DEL CK 4141
Delhi Rent Control Act-Section 25B(8), 14(1)(e)Enemy Property ActIndian Evidence Act-Section 116
High Courts02 Feb 2024
Suresh Kumari Vs Registrar Of Companies & Ors.
Delhi High Court · (2024) 02 DEL CK 4158
Constitution of India-Article 226, 227Companies Act, 2013-Chapter XIV, Sections 206 to 210, 221IBC
High Courts02 Feb 2024Disposed Of
Kwatra Auto Industries Through Its Proprietor Yogesh Kumar Mal Vs Commissioner Of Delhi Goods And Services Tax Act & Anr.
Delhi High Court · (2024) 02 DEL CK 4194
Central Goods and Services Tax Act, 2017-Section 29(2)DVAT
High Courts02 Feb 2024Disposed Of
Mohd. Akhtar Gujjar Vs The State NCT Of Delhi
Delhi High Court · (2024) 02 DEL CK 4268
Cr.P.C-Section 482, 82 (including Sub-section (1), Sub-section (2), Sub-section (3), Sub-section (4) and Sub-section (5))Indian Penal Code (45 of 1860)-Section 420, 120B, 34, 302, 304, 364, 367, 382, 392, 393, 394, 395, 396, 397, 398, 399, 400, 402, 436, 449, 459, 460, 186, 332, 352, 353
High Courts02 Feb 2024Disposed Of
Hemanth Raj P.V. & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 4310
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34
High Courts02 Feb 2024Dismissed
Mauzi Ram Thr. LR's & Ors. Vs Hoshiar Singh
Delhi High Court · (2024) 02 DEL CK 4300
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 114, 151, Order VII Rule 11, XLVI Rule 1, XLVII Rule 1