High Courts05 Feb 2024Allowed

Nikhil Wadhawan Vs Priti Wadhawan

Delhi High Court · (2024) 02 DEL CK 4506

Hindu Marriage Act, 1955-Section 28, 13(1)(ia), 13(i)(ia)Indian Penal Code-Sections 323, 325, 34, 307, 379, 383, 425, 426, 441, 447, 503, 506Code of Criminal Procedure-Section 190
High Courts05 Feb 2024Dismissed

Hari Ram Vs State (NCT) Of Delhi

Delhi High Court · (2024) 02 DEL CK 3805

Code of Criminal Procedure, 1973-Section 439Narcotic Drugs & Psychotropic Substances Act, 1985-Sections 20, 29, 37, 20(b)(ii)(c), 19, 24, 27A
High Courts05 Feb 2024

Arvind Kejriwal Vs State & Anr.

Delhi High Court · (2024) 02 DEL CK 3803

Indian Penal Code, 1860-Section 44, 499, 500Code of Criminal Procedure, 1973-Section 2(n), 199, 200, 202, 204, 257, 407, 482Indian Evidence Act-Section 65 B
High Courts05 Feb 2024Dismissed

Rajesh Marwah Vs State & Anr.

Delhi High Court · (2024) 02 DEL CK 3802

Code of Criminal Procedure, 1973-Section 482, 311, 391, Chapter XXIIINegotiable Instrument Act, 1881-Section 138, 142Indian Evidence Act-Section 65B
High Courts05 Feb 2024Disposed Of

Ashutosh Sharma Vs State Thr. CBI

Delhi High Court · (2024) 02 DEL CK 3801

Code of Criminal Procedure, 1973-Section 482Prevention of Corruption Act, 1988-Section 7, 13(2), 13(1)(d)Passports Act, 1967-Section 6(2), 5(2)(c)
High Courts05 Feb 2024Dismissed

Shri B. Sambi Reddy Vs CBI

Delhi High Court · (2024) 02 DEL CK 3800

Code of Criminal Procedure, 1973-Section 482, 91, 243, 227, 173Prevention of Corruption Act, 1988-Section 7, 8, 13(2), 13(1)(d)IPC-Section 120-B
High Courts05 Feb 2024Dismissed

Manish Maini Vs State of NCT of Delhi

Delhi High Court · (2024) 02 DEL CK 3797

Code of Criminal Procedure, 1973-Section 397, 401, 216, 164, 217Indian Penal Code, 1860-Section 363, 365, 354A, 354, 506, 34Prevention of Children from Sexual Offences Act, 2012-Section 12, 10