High Courts07 Feb 2024Allowed

Bluebells School International Kailash Vs Directorate Of Education

Delhi High Court · (2024) 02 DEL CK 4286

Delhi School Education Act, 1973-Section 2(g), 10(1), 16, 17(3), 18(3), 18(4), 24(3), 24(4)Delhi School Education Rules, 1973-Rule 135, 137, 138, 172, 173, 174, 175, 176, 177, 177 sub-clause 2(b), 177 sub-clause 2(c), 180, 180(3), 190, 190(6)Right of Children to Free and Compulsory Education Act, 2009-Section 2, 2(e), 13(1)
High Courts07 Feb 2024Disposed Of

Sanjay Singh Vs Directorate Of Enforcement

Delhi High Court · (2024) 02 DEL CK 3799

Code of Criminal Procedure, 1973-Sections 161, 164, 164(5), 306, 439Prevention of Money Laundering Act, 2002-Sections 3, 4, 5(1), 19, 24, 45, 45(1), 45(1A), 45(2), 50, 65, 66(2), 71Indian Penal Code, 1860-Sections 384 to 389, 120B, 447A