High Courts08 Feb 2024Dismissed
Krishna Dixit (NVK WTR) Vs Union Of India And Ors.
Delhi High Court · (2024) 02 DEL CK 0017
Constitution of India, 1950 — Article 226Indian Coast Guard Act, 1978 — Section 26, 33(c), 57, 119
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 506 of 565
High Courts07 Feb 2024Disposed Of
M/s Theme Engineering Services Pvt Ltd Vs National Highways Authority Of India
Delhi High Court · (2024) 02 DEL CK 3984
High Courts07 Feb 2024
Govt Of NCT Of Delhi Vs Hussain Ali & Anr.
Delhi High Court · (2024) 02 DEL CK 3967
Letters Patent Act, 1865-Clause X
High Courts07 Feb 2024Dismissed
Delhi Advertising CGHS Ltd Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 02 DEL CK 3985
Constitution of India-Article 226Delhi Cooperative Societies Act, 2003-Section 70, 41(1)(c), 87, 40, 41Delhi Co-operative Society Rules, 2007-Rule 85(1)
High Courts07 Feb 2024Allowed
Jhilmil And Friends Colony Industrial Area CETP Society & Anr. Vs The Government Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 3995
Delhi Common Effluent Treatment Plants Act, 2000-Sections 13, 14Delhi Common Effluent Treatment Plants Rules, 2001-Rule 9, 9(1)
High Courts07 Feb 2024Dismissed
India International Centre Vs Ms. Hema Gusain & Ors.
Delhi High Court · (2024) 02 DEL CK 4019
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a) to (e), XXIII, XXIII Rule 1, XXIII Rule 1(4)
High Courts07 Feb 2024Dismissed
Major Em Reddy (Retd) Vs Union Of India & Anr.
Delhi High Court · (2024) 02 DEL CK 4027
Constitution of India-Article 226Pension Regulation for the Army, part-1 (2008)-Rule 44
High Courts07 Feb 2024Disposed Of
Aditya Malhotra & Anr. Vs Canara Bank & Anr.
Delhi High Court · (2024) 02 DEL CK 4075
Constitution of India-Article 14
High Courts07 Feb 2024Disposed Of
Mohd Nasar Vs Narcotics Control Bureau & Anr.
Delhi High Court · (2024) 02 DEL CK 4088
CrPC-Section 439NDPS Act-Sections 8(c), 21(c), 23(c), 29, 37, 67
High Courts07 Feb 2024
Mansher Vs The State Of N.C.T. Of Delhi
Delhi High Court · (2024) 02 DEL CK 4109
Code of Criminal Procedure, 1973-Section 438, 82, 83Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20, 23, 29, 8, 67Indian Evidence Act
High Courts07 Feb 2024Dismissed
TTK Prestige Limited Vs Baghla Sanitaryware Private Limited & Ors.
Delhi High Court · (2024) 02 DEL CK 4042
Code of Civil Procedure, 1908-Order XI Rule 5, XI Rule 1(5), XI Rule 1, XI Rule 1(1), XI Rule 1(3), XI Rule 1(4), XI Rule 1(c)(ii), XI Rule 1(10), VIII Rule 1-A (3), VIII Rule 1ACommercial Courts Act, 2015-Section 16
High Courts07 Feb 2024Dismissed
Smt. Nirmal Vs Smt. Gunwant Kaur Sethi
Delhi High Court · (2024) 02 DEL CK 4134
Delhi Rent Control Act-Section 25B(8), 25B, 14(1)(e), 14(7), 14A, 14B to Section 14D, Chapter IIIA
High Courts07 Feb 2024Dismissed
E & M Specialty Co. Inc Vs Mr Anil Wahal (Director)
Delhi High Court · (2024) 02 DEL CK 4160
Companies Act, 1956-Sections 433(e) & (f), 434, 439, 10E, 485Companies (Court) Rules, 1959-Rules 6, 9, 26Companies (Transfer of Pending Proceedings) Rules, 2016-Rule 5, 7
High Courts07 Feb 2024Disposed Of
M/s Catmoss Retail Pvt. Ltd.
Delhi High Court · (2024) 02 DEL CK 4163
Companies Act, 1956-Section 446, 446(1), 447Negotiable Instruments Act, 1881-Section 138, 141, 141(1), 141(2), Chapter XVIIInsolvency and Bankruptcy Code, 2016-Section 14, 14(1)(1)
High Courts07 Feb 2024Dismissed
Iqbal Khan Vs Surjee Devi & Ors.
Delhi High Court · (2024) 02 DEL CK 4174
Employee’s Compensation Act, 1923-Section 30(1)(aa), 4A(3)(b), 4A(3), 3, 4, 10, 10(A), 10(B), 11, 17, 19Code of Civil Procedure, 1908-Section 151Revenue Recovery Act
High Courts07 Feb 2024Allowed
National Insurance Company Limited Vs Nasreen Begum & Ors.
Delhi High Court · (2024) 02 DEL CK 4177
High Courts07 Feb 2024Dismissed
State Vs Amit Gautam & Anr.
Delhi High Court · (2024) 02 DEL CK 4267
Cr.P.C.-Section 378(4)IPC-Section 299, 300, 302, 304 Part-I, 304 Part-II, 308
High Courts07 Feb 2024Dismissed
Nanak Chand Vs Arunachal Bhawan
Delhi High Court · (2024) 02 DEL CK 4299
Constitution of India-Article 226, 32Sales Tax ActMotor Vehicles Act
High Courts07 Feb 2024Dismissed
Oxford Industries Vs Manoj Kumar Dubey
Delhi High Court · (2024) 02 DEL CK 4294
Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 25F, 25-B, 25-B(2)(a)(ii)
High Courts07 Feb 2024Dismissed
Suresh Chander Kapoor Vs N.D.M.C. & Ors.
Delhi High Court · (2024) 02 DEL CK 4293
Constitution of India-Article 226, 311Indian Penal Code, 1860-Section 363ID Act