COURT ARCHIVE

Delhi High Court judgments, 2024

11,287 judgments · page 491 of 565

High Courts16 Feb 2024Disposed Of

Rane Brake Lining Limited Vs Superintendent, Range-17, Central GST Division & Anr.

Delhi High Court · (2024) 02 DEL CK 4211

Central Goods and Services Tax Act, 2017-Section 29(2)The Goods and Services Tax Rules, 2017-Rule 23

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High Courts16 Feb 2024Dismissed

Surender Kumar & Ors. Vs Govt Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 02 DEL CK 4325

Constitution of India-Article 215, 14, 16, 21, 320Code of Civil Procedure, 1908-Order XLVII Rule 1, Section 151Delhi Police (Appointment and Recruitment) Rules, 1980

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High Courts16 Feb 2024Dismissed

Sachin Kumar Daksh Vs Mamta Gola & Anr.

Delhi High Court · (2024) 02 DEL CK 4309

Code of Criminal Procedure, 1973-Section 482, 483, 125, 340Family Courts Act, 1984-Section 10(3), 10(1), 10(2), 14Indian Evidence Act, 1872

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High Courts16 Feb 2024Dismissed

Pulak M. Pandey Vs Indian Institute Of Technology Delhi & Ors.

Delhi High Court · (2024) 02 DEL CK 4288

Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1, 151IIT Delhi Rules and Procedures for the Prevention, Prohibition and Punishment of Sexual Harassment of Women at the Workplace, 2014-Clause 8 (i), 10, 10 (1) (xix)

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High Courts16 Feb 2024Dismissed

Shalendra Vs Chairman And Managing Director & Ors.

Delhi High Court · (2024) 02 DEL CK 4283

Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1, 151Limitation Act, 1963-Section 5

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High Courts16 Feb 2024Dismissed

Vishakha & Ors. Vs The Controller Of Examination Central Board Of Secondary Education & Ors.

Delhi High Court · (2024) 02 DEL CK 4405

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High Courts16 Feb 2024Disposed Of

Juber Chaudhary Vs Jamia Millia Islamia & Ors.

Delhi High Court · (2024) 02 DEL CK 4410

Jamia Millia Islamia Act, 1988-Statute 31

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High Courts16 Feb 2024Disposed Of

Sh Ashok Kumar Bhola Vs State Of NCT Of Delhi & Ors

Delhi High Court · (2024) 02 DEL CK 4411

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High Courts16 Feb 2024Disposed Of

Chaudhary Ventures Pvt. Ltd & Ors. Vs Union Of India & Anr.

Delhi High Court · (2024) 02 DEL CK 4459

SARFAESI Act-Section 13(4)

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High Courts16 Feb 2024Dismissed

Suresh Kumar Sharma Vs State Govt Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 02 DEL CK 4485

Code of Criminal Procedure, 1973-Section 401, 482Companies Act, 1956-Section 630Companies Act, 2013-Section 452

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High Courts16 Feb 2024Disposed Of

Vijendra Nath Gupta Vs The State (Govt Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 02 DEL CK 4486

Code of Criminal Procedure, 1973-Sections 482, 397, 340, 195(1)(b), 195Negotiable Instruments Act, 1881-Section 138

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High Courts16 Feb 2024Allowed

Rajendra Prasad Goyal (Deceased) Through LR Sh. Vijay Krishan Goyal Vs The Government Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 02 DEL CK 4521

Indian Succession Act, 1925-Section 276, 281, 63(c)Indian Evidence Act-Section 68CPC-Order XXII Rule 3

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High Courts16 Feb 2024Partly Allowed

Shri Gurbir Singh Alag & Anr. Vs Shri Robinder Singh Alag & Anr.

Delhi High Court · (2024) 02 DEL CK 4526

Code of Civil Procedure, 1908-Order VI Rule 17, Section 151, XII Rule 6

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High Courts16 Feb 2024Allowed

Prominent Comtech Pvt. Ltd. Vs Border Security Force & Anr.

Delhi High Court · (2024) 02 DEL CK 4529

Code of Civil Procedure, 1908-Section 80(2), 151, 80

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High Courts16 Feb 2024Allowed

Virender Khanna & Associates Vs Airports Authority Of India

Delhi High Court · (2024) 02 DEL CK 3891

Arbitration and Conciliation Act, 1996-Section 34, 43(4)Indian Contract Act-Section 22, 72Arbitration Act, 1940

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High Courts16 Feb 2024Disposed Of

Sourav Narula Vs Naveen Kumar & Anr.

Delhi High Court · (2024) 02 DEL CK 3943

Commercial Courts Act, 2015-Section 12ACode of Civil Procedure, 1908-Order XIIIA

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High Courts16 Feb 2024Dismissed

Ajor Kumar Vs M/s. Fore School Of Management, New Delhi

Delhi High Court · (2024) 02 DEL CK 3868

Letters Patent-Clause X

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High Courts16 Feb 2024Dismissed

Central Council For Research In Homoeopathy Through Its Director General & Ors. Vs Amit Kumar Sharma & Anr.

Delhi High Court · (2024) 02 DEL CK 3864

Constitution of India-Article 226, 227

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High Courts16 Feb 2024Allowed

Em Power Engineering Private Limited Vs Central Board Of Indirect Taxes And Customs & Ors.

Delhi High Court · (2024) 02 DEL CK 3845

DVAT ActCentral Goods and Service Tax Rules, 2017-Rule 23

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High Courts16 Feb 2024Disposed Of

Anhad Impex Through Its Partner & Anr. Vs Assistant Commissioner Ward 16 Zone 2 Delhi & Ors.

Delhi High Court · (2024) 02 DEL CK 3844

Central Goods and Services Tax Act, 2017-Section 73, 169

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