High Courts19 Feb 2024Dismissed
Subey Singh Vs Delhi Development Authority
Delhi High Court · (2024) 02 DEL CK 4247
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order XXXIX Rule 1 & 2
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 489 of 565
High Courts19 Feb 2024Disposed Of
Manish Gupta Vs Ruchika Gupta
Delhi High Court · (2024) 02 DEL CK 4249
Delhi Rent Control Act, 1958-Section 19(1)(a)CPC-Order IX Rule 7, Section 151
High Courts19 Feb 2024Dismissed
General Motors India Pvt. Ltd. Vs GPR Power Solutions Pvt. Ltd.
Delhi High Court · (2024) 02 DEL CK 4263
Arbitration & Conciliation Act 1996-Section 34, 34(2-A), 33
High Courts19 Feb 2024Disposed Of
Vinay Nirwan & Ors. Vs The State (GNCT Of Delhi) & Anr.
Delhi High Court · (2024) 02 DEL CK 4331
Code of Criminal Procedure, 1973-Section 482IPC-Section 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts19 Feb 2024Disposed Of
Vivek Sharma Vs The State NCT Of Delhi & Anr
Delhi High Court · (2024) 02 DEL CK 4334
Code of Criminal Procedure-Section 482, 324, 341IPC-Sections 406, 498-A, 34, 324, 341Dowry Prohibition Act-Section 4
High Courts19 Feb 2024Disposed Of
D.T.C. Vs Anant Ram
Delhi High Court · (2024) 02 DEL CK 4285
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Section 17B
High Courts19 Feb 2024Dismissed
D.T.C. Vs Anant Ram
Delhi High Court · (2024) 02 DEL CK 4284
Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 33(2)(b)
High Courts19 Feb 2024Allowed
Vanshika Vs University Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 4399
Ordinance IXOrdinance 10-Clause 2, 2(b)Osmania University Act
High Courts19 Feb 2024Allowed
Smt. Niharika Vs Shri. Vikas Rajora
Delhi High Court · (2024) 02 DEL CK 4415
High Courts19 Feb 2024Allowed
Ekta Abbot Vs Ankur Abbot
Delhi High Court · (2024) 02 DEL CK 4386
Mental Healthcare Act, 2017-Section 2(s), 2(1)(o), 3, 3(4), 3(5), 4, 4(3), 14(4)(d), 43, 80(1), 85(1), 87, 88, 89(10), 89(11), 90, 102, 105, 115, 116, 120Contempt of Courts Act, 1971-Section 2(b)Indian Penal Code (45 of 1860)-Section 193, 219, 228
High Courts19 Feb 2024Dismissed
Raghav Awasthi Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 4461
High Courts19 Feb 2024Disposed Of
Ankush Gupta Vs Arun Kumar Gupta & Ors.
Delhi High Court · 2019 INSC 869
CPC-Order XII Rule 6Registration Act-Section 17(2)
High Courts19 Feb 2024
V4 Infrastructure Pvt Ltd Vs Jindal Biochems And Developers Pvt Ltd (Formerly Jindal Biochem Pvt Ltd)
Delhi High Court · (2024) 02 DEL CK 3889
Code of Civil Procedure, 1908-Order XXI Rule 41(2)
High Courts19 Feb 2024Disposed Of
M/s La Lagos Sante Hospitality Pvt Ltd Vs M/s Suridhi Commercial Infra Private Limited & Ors.
Delhi High Court · (2024) 02 DEL CK 3888
Arbitration and Conciliation Act, 1996-Section 37, 37(2)(b), 17, 34, 9
High Courts19 Feb 2024Disposed Of
Naresh Kumar Vs Municipal Corporation Of Delhi
Delhi High Court · (2024) 02 DEL CK 3935
High Courts19 Feb 2024Dismissed
Govt Of NCT Of Delhi & Ors. Vs Dushyant Kumar
Delhi High Court · (2024) 02 DEL CK 3862
Constitution of India-Article 226, 227, 311, 311(2)(b)Prevention of Corruption Act, 1988-Section 7Indian Penal Code-Section 120B
High Courts19 Feb 2024Allowed
Rajendra Prop. Ramp Weldsafe And Metal Industries Vs Commissioner Of Central Goods And Services Tax & Anr.
Delhi High Court · (2024) 02 DEL CK 3841
Central Goods and Services Tax Act, 2017-Section 29(2)Central Goods and Service Tax Rules, 2017-Rule 23
High Courts19 Feb 2024Allowed
Sh Utkarsh Goyel & Anr. Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 3731
Constitution of India-Articles 14, 19, 21, 226IPCPassports Act, 1967
High Courts19 Feb 2024Allowed
Maheshwari Devi Vs Government Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 02 DEL CK 3730
Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 2(i), 4(2), 32Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22, 22(3), 22(3)(1), 22(3)(1)(iv)CrPC-Section 125
High Courts19 Feb 2024Dismissed
Wg Cdr Vidhu Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 3690