High Courts21 Feb 2024Disposed Of

Arsadi Khatoon Vs State

Delhi High Court · (2024) 02 DEL CK 4151

Constitution of India-Article 226Child Labour Act-Sections 3, 14JJ Act-Sections 75, 79
High Courts21 Feb 2024Disposed Of

Arti & Ors. Vs Naveen & Ors.

Delhi High Court · (2024) 02 DEL CK 4183

Constitution of India-Article 227Civil Procedure Code-Order I Rule 10, VI Rule 17Motor Vehicles Act, 1988-Section 166, 140
High Courts21 Feb 2024Dismissed

Babu Khan Vs Zabuddin & Ors.

Delhi High Court · (2024) 02 DEL CK 4250

Constitution of India-Article 227Code of Civil Procedure, 1908-Order VIII Rule 1-A(3), Section 151, VIII Rule 1A, XIII Rule 1
High Courts21 Feb 2024Dismissed

Naveen Yadav Vs State

Delhi High Court · (2024) 02 DEL CK 4437

Cr.P.C.-Section 438, 82(4), 82, 82 and 83IPC-Sections 498A, 304B, 34, 364Constitution of India-Article 136