High Courts22 Feb 2024Disposed Of

UPL Limited Vs Registrar & Anr.

Delhi High Court · (2024) 02 DEL CK 3725

Protection of Plant Varieties and Farmers' Rights Act, 2001-Sections 24(5), 56, 64, 5.6(1)(e)Constitution of India-Article 14Sick Industrial Companies (Special Provisions) Act, 1985-Sections 15, 16, 22, 22(1), 25
High Courts22 Feb 2024Allowed

Shyam Sundar Vs State (Nct) Of Delhi And Anr

Delhi High Court · (2024) 02 DEL CK 0094

Constitution of India, 1950 — Article 136, 142Code of Criminal Procedure, 1973 — Section 313, 320, 320(8), 357(1), 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
High Courts22 Feb 2024Disposed Of

Surender Singh Vs State

Delhi High Court · (2024) 02 DEL CK 0092

Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482
High Courts22 Feb 2024Disposed Of

Salmuddin Saifi Vs State Nct Of Delhi

Delhi High Court · (2024) 02 DEL CK 0091

Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363
High Courts22 Feb 2024Allowed

Parijat Saurabh Vs Kavita Srivastava

Delhi High Court · (2024) 02 DEL CK 0088

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1956 — Section 9, 13(1)(ia), 24ACode of Criminal Procedure, 1973 — Section 125
High Courts22 Feb 2024Dismissed

Narender Singh Vs Prachi Jain

Delhi High Court · (2024) 02 DEL CK 0080

Hindu Marriage Act, 1956 — Section 13(1)(ia), 13(1)(ib), 24Protection of Women from Domestic Violence Act, 2005 — Section 12