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Delhi High Court judgments, 2024

11,287 judgments · page 470 of 565

High Courts29 Feb 2024Dismissed

Nomil Rana Vs Union Of India And Ors.

Delhi High Court · (2024) 02 DEL CK 0123

Central Industrial Security Force Rules, 2001 — Rule 25, 25(2), 26, 26(4)Indian Penal Code, 1860 — Section 323, 324, 452, 504Code of Criminal Procedure, 1973 — Section 482
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High Courts28 Feb 2024Disposed Of

Harneet Singh Chawla Vs State

Delhi High Court · (2024) 02 DEL CK 4100

CrPC-Section 439, 161IPC-Section 302, 279, 337, 338, 304A, 300, 304 Part IIMotor Vehicles Act, 1988-Sections 146, 194, 196, 3, 129, 181, 194D
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High Courts28 Feb 2024Dismissed

Raj Kumar Vs Union Bank Of India

Delhi High Court · (2024) 02 DEL CK 4050

Constitution of India-Article 226, 227Corporation Bank Officer Employees (Discipline and Appeal) Regulations, 1982-Regulation 4(h), 18Corporation Bank Officer Employees' (Conduct) Regulations 1982-Regulation 3(1), 24
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High Courts28 Feb 2024Dismissed

Ex.Navik.Ck. Santosh Kumar Vs UOI & Ors.

Delhi High Court · (2024) 02 DEL CK 4155

Coast Guard Act, 1978-Section 34(a), 57, 79Coast Guard (Discipline) Rules, 1983-Rules 18, 19, 20, 21, 23, 24 and 26; Rule 19(2)(C); Rule 23(4); Rule 24(3)Constitution of India-Article 226, 21, 33, 266
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High Courts28 Feb 2024Dismissed

State Vs Kapiladdin Mandal

Delhi High Court · (2024) 02 DEL CK 4161

IPC-Section 376Protection of Children from Sexual Offences Act, 2012-Section 6Cr.P.C.-Section 164, 294, 313, 161
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High Courts28 Feb 2024Dismissed

Sudershan Vs Kiran Bakhla & Ors.

Delhi High Court · (2024) 02 DEL CK 4187

Motor Vehicles Act, 1988-Section 173, 3, 181, 166, 140Indian Penal Code, 1860-Section 279, 304-ACode of Civil Procedure, 1908-Order XXI Rule 1
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