High Courts29 Feb 2024Dismissed
Master Shaurya Pratap Singh & Anr. Vs The Sovereign School Through Its Principal & Ors.
Delhi High Court · (2024) 02 DEL CK 4023
DSEAR-1973-Rule 35
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 467 of 565
High Courts29 Feb 2024Dismissed
Chanchali Gowrinaidu Vs Indian Coast Guard Through Its Director General & Ors.
Delhi High Court · (2024) 02 DEL CK 4069
High Courts29 Feb 2024Dismissed
Rushikesh Balshiram Borhade Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 4074
Constitution of India-Article 226, 227
High Courts29 Feb 2024Dismissed
Birendra Singh & Ors. Vs UOI & Ors.
Delhi High Court · (2024) 02 DEL CK 4079
Constitution of India-Article 226
High Courts29 Feb 2024Allowed
Indus Sor Urja Private Limited Vs Indian Bank
Delhi High Court · (2024) 02 DEL CK 4086
Indian Contract Act, 1872-Section 171Prevention of Money Laundering Act, 2002Banking Companies (Acquisition and Transfer of Undertakings) Act V of 1970
High Courts29 Feb 2024Disposed Of
Adarsh Enclave Residents Welfare Association (Regd) Vs Government Of NCT Of Delhi
Delhi High Court · (2024) 02 DEL CK 4047
Constitution of India-Article 226
High Courts29 Feb 2024Disposed Of
Devki Devi Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 02 DEL CK 4045
Constitution of India, 1950-Article 226
High Courts29 Feb 2024Disposed Of
Rakesh Kumar Vs Jawaharlal Nehru University
Delhi High Court · (2024) 02 DEL CK 4044
Constitution of India-Article 226
High Courts29 Feb 2024Allowed
Ratul Puri Vs Bank Of Baroda
Delhi High Court · (2024) 02 DEL CK 4118
Constitution of India-Article 226, 19(1)(g), 21Insolvency & Bankruptcy Code, 2016-Section 7, 29-ABanking Regulation Act, 1949-Sections 21, 35A
High Courts29 Feb 2024Allowed
Nita Puri Vs Punjab National Bank
Delhi High Court · (2024) 02 DEL CK 4125
Constitution of India-Article 226
High Courts29 Feb 2024Dismissed
ITC Limited Vs The Deputy Registrar Of Trade Marks & Ors.
Delhi High Court · (2024) 02 DEL CK 4128
Trade Marks Act, 1999-Section 131, 131(2), 21, 21(1), 21(2), 21(4)Trade Marks Rules, 2002-Rule 49, 50, 50(1), 50(2), 51, 52, 53, 101, 105Trade Marks Rules, 2017-Rule 45, 48, 109
High Courts29 Feb 2024Disposed Of
Moinuddin Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 02 DEL CK 4176
High Courts29 Feb 2024Disposed Of
M/s The New India Assurance Co Ltd Vs Sukhpal Kaur & Ors
Delhi High Court · (2024) 02 DEL CK 4188
Motor Vehicles Act, 1988-Section 173, 169, 2(9), 2(30), 2(19), Chapter II
High Courts29 Feb 2024Disposed Of
M/s Dream Events Through Its Proprietor Mohan Vs Assistant Commissioner Of Central Goods And Service Tax, Rohini Division, West Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 4238
Central Goods and Services Tax Act, 2017-Section 29(2)Central Goods and Services Tax Rules, 2017-Rule 86(B), 23
High Courts29 Feb 2024Disposed Of
Pankaj Kumar Kataria Vs Addl Commissioner Of CGST & Anr.
Delhi High Court · (2024) 02 DEL CK 4243
High Courts29 Feb 2024Disposed Of
Gaurav Bansal Vs Commissioner Of GST & Anr.
Delhi High Court · (2024) 02 DEL CK 4244
Central Goods and Services Tax Act, 2017-Section 29(2), 29
High Courts29 Feb 2024Dismissed
Surender Kumar Vs Anita Chhabra & Ors.
Delhi High Court · (2024) 02 DEL CK 4164
Constitution of India, 1950-Article 227Code of Civil Procedure, 1908-Order VI Rule 17, VI Rule 7, VII Rule 14, VII Rule 14(3), VII Rule 11, XI Rule 1(5), XI Rule 11(5), XI Rule 1(1)Commercial Courts Act, 2015-Order XI Rule 5
High Courts29 Feb 2024Disposed Of
Smt Arti Arora Vs Sh Diwakar Singh
Delhi High Court · (2024) 02 DEL CK 4266
Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(ib), 13B
High Courts29 Feb 2024Disposed Of
Sagar Verma & Anr. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 4347
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts29 Feb 2024Disposed Of
Vikas Chaudhary & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 4352
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)