High Courts01 Mar 2024Disposed Of
Reshma Vs Commissioner Of Police
Delhi High Court · (2024) 03 DEL CK 0019
Constitution of India, 1950 — Article 21, 25, 29, 226Code of Criminal Procedure, 1973 — Section 41, 46(4), 47, 47(2), 51, 51(2), 60A, 482
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 466 of 565
High Courts01 Mar 2024Dismissed
Thomas And Company Private Limited Vs Thapar Builders Pvt Ltd
Delhi High Court · (2024) 03 DEL CK 0018
Limitation Act, 1963 — Article 137Arbitration and Conciliation Act, 1996 — Section 34Insolvency and Bankruptcy Code, 2016 — Section 8, 9
High Courts01 Mar 2024Disposed Of
Suraj Kumar Vs State Govt, Of Nct Delhi & Ors
Delhi High Court · (2024) 03 DEL CK 0017
Indian Penal Code, 1860 — Section 201, 302, 506
High Courts01 Mar 2024Disposed Of
Sachin Kumar Tiwari Vs State ( Nct Of Delhi)
Delhi High Court · (2024) 03 DEL CK 0016
High Courts01 Mar 2024Disposed Of
Ramesh Chand Sharma Through Lr Vs Balbir Singh Mathur & Ors
Delhi High Court · (2024) 03 DEL CK 0015
Constitution of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 2(11), 151, Order 22 Rule 1, Order 23 Rule 3, Order 22 Rule 4, Order 22 Rule 4(3), Order 22 Rule 4(5), Order 22 Rule 9, Order 22 Rule 10ALimitation Act, 1963 — Section 5
High Courts01 Mar 2024Disposed Of
Shri Ram Gen. Ins. Co. Ltd. Vs Mukesh Devi & Ors
Delhi High Court · (2024) 03 DEL CK 0014
Motor Vehicles Act, 1988 — Section 173
High Courts01 Mar 2024Dismissed
National Insurance Co. Ltd Vs Hema Devi & Ors
Delhi High Court · (2024) 03 DEL CK 0013
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A, 337Code of Criminal Procedure, 1973 — Section 160
High Courts01 Mar 2024Disposed Of
Parveen Vs State Nct Of Delhi & Ors.
Delhi High Court · (2024) 03 DEL CK 0012
High Courts01 Mar 2024Disposed Of
Delhi Development Authority Vs Surinder Singh
Delhi High Court · (2024) 03 DEL CK 0011
Constitution of India, 1950 — Article 226, 227
High Courts01 Mar 2024Dismissed
Sushil Yadav Vs State (Govt. Of Nct), Delhi
Delhi High Court · (2024) 03 DEL CK 0010
Indian Penal Code, 1860 — Section 366Code of Criminal Procedure, 1973 — Section 154, 313, 374(2)Protection of Children from Sexual Offences Act, 2012 — Section 3, 5(m), 6
High Courts01 Mar 2024Dismissed
Pr. Commissioner Of Income Tax -2, Delhi Vs M/S Clix Finance India Pvt. Ltd.
Delhi High Court · (2024) 03 DEL CK 0009
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 263, 263(1)
High Courts01 Mar 2024Dismissed
Pr. Commissioner Of Income Tax (Central) -1 Vs M/S Forum Sales Pvt. Ltd
Delhi High Court · (2024) 03 DEL CK 0008
Income Tax Act, 1961 — Section 2(22)(e), 29, 30, 43A, 69, 132, 133A, 142(1), 143(2), 143(3), 144, 145, 145(3), 153A, 260A
High Courts01 Mar 2024Disposed Of
Anil Kumar Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2024) 03 DEL CK 0007
Indian Penal Code, 1860 — Section 376Code of Criminal Procedure, 1973 — Section 164, 439Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 29
High Courts01 Mar 2024Disposed Of
Himanshu Thakur Vs State Of Nct Of Delhi
Delhi High Court · (2024) 03 DEL CK 0006
Indian Penal Code, 1860 — Section 120B, 144, 147, 148, 149, 201, 302, 395, 412, 427, 432, 435Code of Criminal Procedure, 1973 — Section 439
High Courts01 Mar 2024Dismissed
Sagar Vs State Nct Of Delhi
Delhi High Court · (2024) 03 DEL CK 0005
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 37, 41(2), 42, 50, 52A
High Courts01 Mar 2024Dismissed
Suresh Vs Govt. Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 03 DEL CK 0004
High Courts01 Mar 2024Dismissed
Utkirbek Khalilov @ Ali Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2024) 03 DEL CK 0003
Indian Penal Code, 1860 — Section 109, 120B, 365, 370, 384, 506Code of Criminal Procedure, 1973 — Section 161, 439Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5
High Courts01 Mar 2024Allowed
Bhagwan Dass Vs Delhi Development Authority & Ors
Delhi High Court · (2024) 03 DEL CK 0002
Constitution of India, 1950 — Article 226
High Courts01 Mar 2024Disposed Of
Raghav Ventures Vs Commissioner Of Delhi Goods & Services Tax
Delhi High Court · (2024) 03 DEL CK 0001
Central Goods and Services Tax (CGST) Rules, 2017 — Rule 96, 96(2), 96(3)Delhi Goods and Services Tax (DGST) Rules, 2017 — Rule 96(2)Delhi Goods and Services Tax (DGST) Act, 2017 — Section 54, 54(5), 56
High Courts29 Feb 2024
Ajay Chawla Vs Chander Bhan Makker & Anr.
Delhi High Court · (2024) 02 DEL CK 3988
Code of Civil Procedure, 1908-Section 100, Order XII Rule 8, VI Rule 9, VIII Rules 3 and 5Delhi Rent Control Act, 1958-Section 3, 14Indian Evidence Act, 1872-Section 65, 58, 70, 92