High Courts12 Mar 2024Disposed Of
Shamshid Malik Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2024) 03 DEL CK 4227
Constitution of India-Article 226IPC-Sections 411, 414
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 448 of 565
High Courts12 Mar 2024Disposed Of
Dheeraj Gupta Vs Ajay Kumar & Anr
Delhi High Court · (2024) 03 DEL CK 4078
Motor Vehicles Act, 1988-Section 173, 166, 140, 2(9)Indian Penal Code, 1860-Sections 279, 338
High Courts12 Mar 2024Disposed Of
M/s VR Hydrochem Pvt. Limited Vs M/s Rupana Paper Mills Limited
Delhi High Court · (2024) 03 DEL CK 4077
Companies Act, 1956-Section 481, 433(e), 434, 456, 481(1)SARFAESI Act, 2002
High Courts12 Mar 2024Disposed Of
Reliance General Insurance Co Ltd. Vs Jagdish & Ors.
Delhi High Court · (2024) 03 DEL CK 4076
Motor Vehicles Act, 1988-Section 173, 149(2), 128Indian Penal Code, 1860-Section 279, 338, 304-A
High Courts12 Mar 2024Disposed Of
Master Rupendra Singh @ Rupendra Vs Ajjappa & Ors.
Delhi High Court · (2024) 03 DEL CK 4075
Motor Vehicles Act, 1988-Section 173, Second Schedule
High Courts12 Mar 2024Disposed Of
Ajay Purnanand Chitnis Vs DSC Limited
Delhi High Court · (2024) 03 DEL CK 4074
Companies Act, 1956-Section 433(e), 434, 439, 10E(1), 485(1)Companies Act, 2013-Section 434, Chapter XX, 290Companies (Court) Rules, 1959-Rule 26
High Courts12 Mar 2024Disposed Of
Vishnu Dutt Mittal Vs Mahesh & Ors.
Delhi High Court · (2024) 03 DEL CK 4072
Motor Vehicles Act, 1988-Section 173
High Courts12 Mar 2024Dismissed
Sriaanshu Logistics Through Proprietor Vs Commissioner Of Customs (General)
Delhi High Court · (2024) 03 DEL CK 4046
Custom Broker Licensing Regulations, 2013-Regulation 10, 11(a), 11(b), 11(d), 11(e), 11(m)Customs Act, 1962-Section 130
High Courts12 Mar 2024Disposed Of
M/S Vimal Electrical Pvt Ltd Vs Commissioner Of VAT & Anr.
Delhi High Court · (2024) 03 DEL CK 4042
Delhi Value Added Tax Act, 2004-Section 42
High Courts12 Mar 2024Disposed Of
Gagandeep Sarna Vs Smt Balarani & Ors.
Delhi High Court · (2024) 03 DEL CK 4009
High Courts12 Mar 2024Disposed Of
Anand Kumar & Anr. Vs The State (Govt. Of NCT Delhi) Represent Through S.H.O. Nihal Vihar, Delhi & Anr.
Delhi High Court · (2024) 03 DEL CK 3976
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34
High Courts12 Mar 2024Disposed Of
Fayyaj Sultan @ Faiyaz Sultan & Ors. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 03 DEL CK 3975
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A/406/34
High Courts12 Mar 2024Allowed
Ms. Rema Gupta Vs Mahinder Lal
Delhi High Court · (2024) 03 DEL CK 3933
Code of Civil Procedure, 1908-Section 115, Order I Rule 10, VII Rule 7, VII Rule 11, IX Rule 13, X, XI Rule 12, XIV Rule 2Registration Act, 1908-Section 17 (1A)Indian Contract Act, 1872-Section 202
High Courts12 Mar 2024Dismissed
Shreekant Gupta Vs University Of Delhi & Ors.
Delhi High Court · (2024) 03 DEL CK 3931
Constitution of India-Article 226, 14, 309Delhi University Act, 1992-Statute 37, Ordinance XXIIIUGC Regulations, 2018-Clause 16.3, sub-clauses (b), (c) and (d)
High Courts12 Mar 2024Dismissed
Om Prakash Vs Union Of India & Anr
Delhi High Court · (2024) 03 DEL CK 3929
Constitution of India-Article 226, 227Industrial Dispute Act, 1947-Section 10(1)(d), 10(2A)
High Courts12 Mar 2024Dismissed
Paritosh Sharma Vs UTI Infrastructure Technology And Services Ltd & Anr.
Delhi High Court · (2024) 03 DEL CK 3928
Constitution of India-Article 226, 14, 16, 12Unit Trust of India (Transfer of Undertaking and Repeal) Act 2002Companies Act, 2013-Section 2(45)
High Courts12 Mar 2024Dismissed
Manish Gupta Vs UTI Infrastructure Technology And Services Ltd. & Anr.
Delhi High Court · (2024) 03 DEL CK 3927
Constitution of India-Article 12, 14, 16, 226Unit Trust of India (Transfer of Undertaking and Repeal) Act 2002Companies Act, 2013-Section 2(45)
High Courts12 Mar 2024Dismissed
Kenisha Agrawal Minor Represented By Father And Natural Guardian Mr Nitin Agrawal Vs Union Of India & Ors.
Delhi High Court · (2024) 03 DEL CK 3897
Citizenship Act, 1955-Section 7A, 7B, 7B(1)Constitution of India-Article 9, 10, 11, 16, 58, 66, 124, 217, 226Representation of the People Act-Section 16
High Courts12 Mar 2024Dismissed
Vikram Baghel As Guardian Of Lakshita Baghel Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 03 DEL CK 3895
Right of Children to Free and Compulsory Education Act, 2009Constitution of India-Article 21A
High Courts12 Mar 2024Dismissed
Lal Chand Deceased Through His Legal Heir & Ors. Vs Ram Ujagar
Delhi High Court · (2024) 03 DEL CK 3892
Code of Civil Procedure, 1908-Section 100, Order XLI Rule 27Transfer of Property Act-Section 53A