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Delhi High Court judgments, 2024

11,287 judgments · page 446 of 565

High Courts13 Mar 2024

Padam Singh Bagga Vs Union Of India & Ors.

Delhi High Court · (2024) 03 DEL CK 3669

Indo Tibetan Boarder Police Force Act, 1992-Section 10Indo Tibetan Boarder Police Force Rules, 1994-Section 10, 19, Rule 29, 29(1), 29(2)CCS Pension Rules-Section 40, Rule 40
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High Courts13 Mar 2024Disposed Of

Hari Narayan Meena Vs Union Of India & Ors.

Delhi High Court · (2024) 03 DEL CK 3552

Central Civil Services (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 3(1)(vi)Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14Central Government Account (Receipts and Payments) Rules, 1983-Rule 36, 90
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High Courts13 Mar 2024Dismissed

Mahesh Gupta Vs Registrar Of Trademarks & Anr.

Delhi High Court · (2024) 03 DEL CK 3545

Trade Marks Rules, 2017-Rules 45, 46, 48, 158Trade Marks Rules, 2002-Rules 50, 50(1), 50(2), 51, 53, 106, 119Trade and Merchandise Marks Rules, 1959-Rules 53, 53(1), 53(2), 54
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High Courts13 Mar 2024Disposed Of

Tulsi Vs State Of Nct Of Delhi & Ors

Delhi High Court · (2024) 03 DEL CK 0101

Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 263Code of Criminal Procedure, 1973 — Section 164
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