High Courts21 Mar 2024Allowed
Zenon Analytics Pvt. Ltd. Vs Union Of India & Anr
Delhi High Court · (2024) 03 DEL CK 0171
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 429 of 565
High Courts21 Mar 2024Dismissed
Arun Khanna Vs Vinod Khanna
Delhi High Court · (2024) 03 DEL CK 0168
Contempt of Courts Act, 1971 — Section 19
High Courts21 Mar 2024Disposed Of
Sanjeev Kumar Vs State Govt. Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 03 DEL CK 0167
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 279, 337
High Courts21 Mar 2024Disposed Of
Praveen Kumar @ Parveen Kumar & Anr Vs State Govt Of Nct Delhi And Ors
Delhi High Court · (2024) 03 DEL CK 0166
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 308, 323, 341, 427, 506
High Courts21 Mar 2024Disposed Of
Sonu Kumar & Ors. Vs State Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2024) 03 DEL CK 0165
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts21 Mar 2024Allowed
Saurabh Jain Vs Neha Jain
Delhi High Court · (2024) 03 DEL CK 0164
Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 13(1)(ia), 28Indian Penal Code, 1860 — Section 406, 498A
High Courts21 Mar 2024Allowed
Jsw Steel Limited & Anr Vs Union Of India & Ors
Delhi High Court · (2024) 03 DEL CK 0163
Customs Act, 1962 — Section 149
High Courts21 Mar 2024
Govt Of Nct Of Delhi Vs Ratan Kumar Malhotra
Delhi High Court · (2024) 03 DEL CK 0162
Constitution of India, 1950 — Article 226, 227Central Civil Services (Pension) Rules, 1972 — Rule 69, 69(1), 69(c)
High Courts21 Mar 2024Disposed Of
La Dolca Pasteleria Pvt Ltd And Anr Vs Jai Singh And Anr
Delhi High Court · (2024) 03 DEL CK 0161
High Courts21 Mar 2024Allowed
Aftab Alam Vs Jamia Millia Islamia & Ors
Delhi High Court · (2024) 03 DEL CK 0160
High Courts21 Mar 2024Disposed Of
Zangas-Kptl Consortium Vs Gail India Ltd.
Delhi High Court · (2024) 03 DEL CK 0159
Arbitration and Conciliation Act, 1996 — Section 15
High Courts20 Mar 2024
Kirti Vs Renu Anand & Ors.
Delhi High Court · (2024) 03 DEL CK 4248
Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 23, 16Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22 (3)Constitution of India-Article 226, 227
High Courts20 Mar 2024Dismissed
All India Institute Of Medical Sciences Vs Ravi Kumar
Delhi High Court · (2024) 03 DEL CK 4110
High Courts20 Mar 2024Dismissed
Okhla Industrial Estate Development Society Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2024) 03 DEL CK 4109
Constitution of India-Article 226
High Courts20 Mar 2024Dismissed
Ajay Gautam Vs Union Of India Through Chief Executive Officer FSSAI & Ors.
Delhi High Court · (2024) 03 DEL CK 4104
Constitution of India-Article 226Food Safety and Standards Act, 2006Prevention of Cruelty to Animals Act, 1960
High Courts20 Mar 2024
Dr. Manu Banga Vs Indira Gandhi Delhi Technical University For Women
Delhi High Court · (2024) 03 DEL CK 4195
Constitution of India-Article 226
High Courts20 Mar 2024Disposed Of
Bandana Kumari & Anr. Vs Union Bank Of India & Anr.
Delhi High Court · (2024) 03 DEL CK 4186
Constitution of India-Article 226
High Courts20 Mar 2024Dismissed
State Vs Vikas Kumar & Anr.
Delhi High Court · (2024) 03 DEL CK 4231
IPC-Section 307, 34Arms Act-Section 25, 39Cr.P.C.-Section 313, 378(1)
High Courts20 Mar 2024Dismissed
M/s. Vishwas Overseas Inc. Vs Commissioner Of Customs & Anr.
Delhi High Court · (2024) 03 DEL CK 4029
High Courts20 Mar 2024Disposed Of
Kiran Devi Goel (Prop. M/S Shree Krishna Enterprises) Vs Superintendent Range-23, Central Goods And Services Tax & Anr.
Delhi High Court · (2024) 03 DEL CK 4027
Central Goods and Services Tax Act, 2017-Section 29(2), 29(2)(e)Central Goods and Services Tax Rules, 2017-Rule 23