COURT ARCHIVE

Delhi High Court judgments, 2024

11,287 judgments · page 396 of 565

High Courts08 Apr 2024Disposed Of

Appolo Handloom Manufacturing Co-op. Society Ltd. Vs All India Handloom Fabrics Society & Ors.

Delhi High Court · (2024) 04 DEL CK 3983

Multi State Cooperative Societies Act, 2002-Sections 84, 84(1), 84(2), 84(3), 84(4), 84(5), 85, 85(1)(c)Arbitration and Conciliation Act, 1996-Sections 11, 11(6), 21National Highways Act, 1956-Sections 3A, 3C(2), 3D, 3G, 3G(1), 3G(2), 3G(5), 3G(6), 3G(7), 3H, 3H(5)

High Courts08 Apr 2024Disposed Of

Akhil Gupta Vs Hindustan Unilever Ltd

Delhi High Court · (2024) 04 DEL CK 3980

DHC (Original Side) Rules, 2018Arbitration and Conciliation Act, 1996-Section 11, 21Negotiable Instruments Act

High Courts08 Apr 2024Disposed Of

Anju Jain & Anr. Vs M/S. WTC Noida Development Company Private Limited

Delhi High Court · (2024) 04 DEL CK 3978

Arbitration and Conciliation Act, 1996-Section 11, 21, 2(2), Fourth Schedule

High Courts08 Apr 2024Dismissed

Union Of India & Anr. Vs Syed Sajid Ali

Delhi High Court · (2024) 04 DEL CK 3923

Constitution of India-Article 226, 227Prevention of Corruption Act, 1988-Section 13(2), 13(1)(e)Central Civil Services(Classification, Control and Appeal) of Rules, 1965-Rule 10(1)(a), 10(1)(b), 10(1)

High Courts08 Apr 2024Dismissed

Punjab National Bank Vs Poonam Chugh

Delhi High Court · (2024) 04 DEL CK 3918

High Courts08 Apr 2024Disposed Of

Anita Bansal Proprietress Of M/s A.B. Enterprises Vs The Union Of India & Anr.

Delhi High Court · (2024) 04 DEL CK 3900

Central Goods and Services Tax Act, 2017-Section 73, 75(3), 75(4)

High Courts08 Apr 2024Disposed Of

Surinder Kumar Garg Proprietor Shri Balaji Polymers Vs The Union Of India Revenue Secretary, Ministry Of Finance & Anr.

Delhi High Court · (2024) 04 DEL CK 3899

Central Goods and Services Tax Act, 2017-Section 73, 75 (3)

High Courts08 Apr 2024Disposed Of

Hansraj Tiles World Vs Commissioner of DGST Delhi & Ors.

Delhi High Court · (2024) 04 DEL CK 3897

Central Goods and Services Tax Act, 2017-Section 29, 29(2)

High Courts08 Apr 2024Disposed Of

Dilip Ray Vs Central Bureau Of Investigation

Delhi High Court · (2024) 04 DEL CK 3873

Code of Criminal Procedure, 1973-Section 389(1), 482, 173, 389Indian Penal Code, 1860-Section 120-B, 420, 409, 120BPrevention of Corruption Act, 1988-Section 13(1)(d), 13(2), 13(1)(c)

High Courts08 Apr 2024Dismissed

Avinash Sachdeva (Prop) M/s Dimple Lodge Vs Mahanagar Telephone Nigam Ltd. (MTNL)

Delhi High Court · (2024) 04 DEL CK 3827

Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34

High Courts08 Apr 2024Disposed Of

Anil Vs Union Of India & Ors.

Delhi High Court · (2024) 04 DEL CK 3798

High Courts08 Apr 2024Disposed Of

Nimit Gandhi Vs Harshita G. Gandhi

Delhi High Court · (2024) 04 DEL CK 3739

Hindu Marriage Act, 1955-Section 24

High Courts08 Apr 2024Disposed Of

Madan Lal Vs Raj Kumar & Ors.

Delhi High Court · (2024) 04 DEL CK 3783

Motor Vehicles Act, 1988-Section 173, 2(9), 2(10), 2(30), Second Schedule Clause (5), Second Schedule Clause (6)Indian Penal Code, 1860-Section 279, 338

High Courts08 Apr 2024Dismissed

Principal Commissioner Of Income Tax 10 Vs Inderjit Singh Sodhi (Huf)

Delhi High Court · (2024) 04 DEL CK 3773

Land Acquisition Act, 1894-Sections 16, 17, 28, 34Income Tax Act, 1961-Section 2(24)(xviii), 2(28-A), 10(37), 45(5)(c), 56, 56(2)(viii), 57, 57(iv), 133(6), 142(1), 143(2), 145, 145A(b), 145-BFinance (No.2) Act, 2009-Section 27

High Courts08 Apr 2024Disposed Of

Rajiv Kohli Vs Shri Radha Krishan Director Estate 1 Department

Delhi High Court · (2024) 04 DEL CK 3767

Contempt of Courts Act, 1971Constitution of India

High Courts08 Apr 2024

Court On Its Own Motion Vs Union Of India & Ors

Delhi High Court · (2024) 04 DEL CK 0144

High Courts08 Apr 2024Disposed Of

Hansraj Tiles World Vs Commissioner Of DGST Delhi & Ors.

Delhi High Court · (2024) 04 DEL CK 0114

Central Goods And Services Tax Act, 2017 — Section 29, 29(2)

High Courts08 Apr 2024Disposed Of

Surinder Kumar Garg Proprietor Shri Balaji Polymers Vs Union Of India Revenue Secretary, Ministry Of Finance & Anr.

Delhi High Court · (2024) 04 DEL CK 0113

Central Goods And Services Tax Act, 2017 — Section 73, 75(3)

High Courts08 Apr 2024Disposed Of

Rajiv Kohli Vs Shri Radha Krishan Director Estate 1 Department

Delhi High Court · (2024) 04 DEL CK 0112

High Courts08 Apr 2024

Dilip Ray Vs Central Bureau Of Investigation

Delhi High Court · (2024) 04 DEL CK 0111

Code of Criminal Procedure, 1973 — Section 173, 389, 389(1), 482Indian Penal Code, 1860 — Section 120B, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)