High Courts09 Apr 2024Dismissed
National Highways Authority Of India Vs Krishna Murari Sharma And Anr
Delhi High Court · (2024) 04 DEL CK 0082
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 394 of 565
High Courts09 Apr 2024Disposed Of
Arun Kumar Singh Vs Union Of India & Ors
Delhi High Court · (2024) 04 DEL CK 0081
Indian Administrative Service (Appointment by Promotion) Regulation, 1955 — Section Regulation 5(5), 7, 7(2), 7(3)
High Courts09 Apr 2024Disposed Of
Satyendra Nath Singh Deputy Inspector General CISF (Retired) Vs Union Of India Through Secretary & Ors.
Delhi High Court · (2024) 04 DEL CK 0080
Central Civil Services (Pension) Rules, 2021 — Rule 8(2)(c)(ii)
High Courts09 Apr 2024Dismissed
Ganapa Kalyan Kumar Vs Indian Coast Guard & Ors.
Delhi High Court · (2024) 04 DEL CK 0079
Constitution of India, 1950 — Article 14, 16, 21
High Courts09 Apr 2024Dismissed
Anil Kumar Anand Vs Union Of India & Ors
Delhi High Court · (2024) 04 DEL CK 0070
Constitution of India, 1950 — Article 12Unit Trust of India (Transfer and Repeal) Act, 2002 — Section 6
High Courts09 Apr 2024
Life Insurance Corporation Of India And Anr. Vs Erina Michael
Delhi High Court · (2024) 04 DEL CK 0069
High Courts09 Apr 2024Dismissed
Novartis Ag & Anr. Vs NATCO Pharma Limited
Delhi High Court · (2024) 04 DEL CK 0066
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Patents Act, 1970 — Section 2(1)(j), 2(1)(ja), 10(5), 15, 16, 57(6), 64, 107
High Courts09 Apr 2024
Oriental Insurance Company Ltd. Vs Hemlata & Ors
Delhi High Court · (2024) 04 DEL CK 0061
Motor Vehicles Act, 1988 — Section 141, 173
High Courts09 Apr 2024Disposed Of
Manish Gupta Vs M/S P Singh Chit Fund Pvt Ltd
Delhi High Court · (2024) 04 DEL CK 0060
Code of Civil Procedure, 1908 — Order 37, Order 37 Rule 3(2), Order 37 Rule 4, Order 9 Rule 13
High Courts08 Apr 2024Disposed Of
The New India Assurance Co Ltd Vs Kamla & Ors
Delhi High Court · (2024) 04 DEL CK 4491
Motor Vehicles Act, 1988-Section 173, 166, 140, 15, 149, 149(2)(a)(ii)RTI Act
High Courts08 Apr 2024Disposed Of
Ravi Rai Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2024) 04 DEL CK 4474
Cr.P.C.-Section 439IPC-Section 302Evidence Act, 1872-Section 106
High Courts08 Apr 2024
Kaira District Cooperative Milk Producers Union Ltd & Anr. Vs D N Bahri Trading As The Veldon Chemical And Food Product & Anr.
Delhi High Court · (2024) 04 DEL CK 4481
Trade Marks Act, 1999-Section 2(z)(g), 9, 9(1)(a), 9(2)(a), 11, 11(1), 11(1)(a), 11(2), 11(3)(a), 11(5), 18(1), 29(4), 47, 57Trade Marks Rules, 2017-Rule 33Bombay Co-operative Societies Act, 1925
High Courts08 Apr 2024Allowed
Rajiv Channa Vs Union Of India
Delhi High Court · (2024) 04 DEL CK 4543
Prevention of Money Laundering Act, 2002-Section 42, 3/4, 3, 4, 5(5), 2(1)(u), 2(1)(p), 2(1)(y), 5, 5(1), 2, Paragraph 1 of Part B of the ScheduleIndian Penal Code, 1860-Section 307, 420, 120B, 326, 342, 417, 465, 473, 506Transplantation of Human Organs Act, 1994-Section 18, 19, 20
High Courts08 Apr 2024Dismissed
Babu Lal Vs Ashok Kumar
Delhi High Court · (2024) 04 DEL CK 4537
Delhi Rent Control Act-Section 14(1)(e), 14A, 14B to Section 14D, 25B, 25B(8)Code of Civil Procedure-Section 115
High Courts08 Apr 2024Dismissed
Rohini EWS Flats Residents Welfare Association & Ors. Vs Varsha Joshi & Ors.
Delhi High Court · (2024) 04 DEL CK 4536
High Courts08 Apr 2024
New India Assurance Co. Ltd. Vs Mamta & Ors.
Delhi High Court · (2024) 04 DEL CK 4362
Motor Vehicles Act, 1988-Section 173, 2(9), 2(10), 2(15), 2(16), 2(17), 2(21), 2(29), 2(40), 2(47), 2(48), 2(49), 10(2)(d), 10(2), Chapter IIAmendment Act 54 of 1994
High Courts08 Apr 2024Disposed Of
Rouse Avenue Bar Association Vs The Bar Council of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 4340
Constitution of India-Article 19(1)(c), 226Advocates Welfare Fund Act, 2001-Section 3, 3(1), 16, 16(1), 16(2), 16(3), 16(4), 16(5), 18(1), 18(2), 26, 27Advocates Act, 1961-Section 6, 7, 7(2), 17
High Courts08 Apr 2024Disposed Of
Sadhna Kohli Vs Sales Tax Officer Class II, Avato Ward 80 & Anr.
Delhi High Court · (2024) 04 DEL CK 4334
Central Goods and Services Tax Act, 2017-Section 29(2), 29
High Courts08 Apr 2024Disposed Of
Subhash Sharma Vs The State & Anr.
Delhi High Court · (2024) 04 DEL CK 4262
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts08 Apr 2024Disposed Of
Sukhvidner & Ors. Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 4260
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)