High Courts10 Apr 2024Disposed Of
Santosh Kumar Vs The State (NCT Of Delhi) & Ors.
Delhi High Court · (2024) 04 DEL CK 4549
Cr.P.C-Section 164
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 389 of 565
High Courts10 Apr 2024Disposed Of
Rizwana Begum Vs State Through SHO PS Prem Nagar & Anr.
Delhi High Court · (2024) 04 DEL CK 4548
High Courts10 Apr 2024Disposed Of
Manju Pandey Vs State Through SHO PS Wazirpur & Anr.
Delhi High Court · (2024) 04 DEL CK 4546
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Section 363
High Courts10 Apr 2024Dismissed
Bhimavaram Community Network BCN Vs M/s Super Cassettes Industries Pvt. Ltd.
Delhi High Court · (2024) 04 DEL CK 4356
Civil Procedure Code, 1908-Section 115, Order VII Rule 11Commercial Courts Act, 2015-Section 12-A, 12A, 12A(1)
High Courts10 Apr 2024Disposed Of
Spinclabs Private Limited Vs The Commissioner Of Delhi Goods And Services Tax & Ors.
Delhi High Court · (2024) 04 DEL CK 4333
Central Goods and Services Tax Act, 2017-Section 73, 75(3)
High Courts10 Apr 2024Disposed Of
Bakshi Aerosole Through Its Proprietor Ms Suman Arora Vs Commissioner Of DGST Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 4332
Central Goods and Services Tax Act, 2017-Section 29(2)Central Goods and Services Tax Rules, 2017-Rule 23
High Courts10 Apr 2024Disposed Of
Rajesh Kumar Singhal, Sole Proprietor RS International Vs The Goods And Services Tax Network & Ors.
Delhi High Court · (2024) 04 DEL CK 4328
High Courts10 Apr 2024Disposed Of
M/s Satbir Filing Station Vs Delhi Value Added Tax Officer Ward 101 & Ors.
Delhi High Court · (2024) 04 DEL CK 4327
Delhi Value Added Tax Act, 2004-Section 38, 38(3)(a)(ii), 25, 26, 27, 42, 42(1), 42(2), 42(5), 58, 59Central Sales Tax Act, 1956
High Courts10 Apr 2024Disposed Of
M/s. Vishal Chem (India) Vs Assistant Commissioner, Department Of Trade And Taxes
Delhi High Court · (2024) 04 DEL CK 4326
Central Goods and Services Tax Act, 2017-Section 73, 75(3)DGST Act-Section 75(4)
High Courts10 Apr 2024Disposed Of
Mohd Zahid Vs Sales Tax Officer Class II/Avto Ward 10 Zone 2, State GST, Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 4325
Central Goods and Services Tax Act, 2017-Section 73, 16(4), 75 (3)
High Courts10 Apr 2024Disposed Of
M/S Boxcoworld Logistics India Private Limited Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 4324
Central Goods and Services Tax Act, 2017-Section 73, 75 (3)
High Courts10 Apr 2024Disposed Of
M/s. Balaji Trading Co. Vs The Commissioner & Anr.
Delhi High Court · (2024) 04 DEL CK 4323
High Courts10 Apr 2024
Tarapore & Co. Vs Commissioner Of Trade & Taxes & Anr.
Delhi High Court · (2024) 04 DEL CK 4322
DVAT ACT, 2004-Section 26, 38, 38(2), 38(3)(a)(i), 38(4), 38(5), 42, 42(1), 42(2), 42(5), 58, 59Central Sales Tax Act, 1956DVAT Rules-Rule 28(1)
High Courts10 Apr 2024Disposed Of
Kaycee Polymers Pvt. Ltd. Vs The Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 4321
Central Goods and Services Tax Act, 2017-Section 73, 75 (3)
High Courts10 Apr 2024Disposed Of
M/s SLG Trading Co (Through Its Proprietor Salman) Vs Sales Tax Officer Class II/ AVATO
Delhi High Court · (2024) 04 DEL CK 4320
High Courts10 Apr 2024Disposed Of
Jitender Kumar Kushwaha Vs Albert Joseph & Anr.
Delhi High Court · (2024) 04 DEL CK 4303
Limitation Act-Section 5CPC-Order VIII Rule 1, Section 151
High Courts10 Apr 2024Dismissed
Bharat Petroleum Corporation Limited Vs Rajinder Singh Joon & Ors.
Delhi High Court · (2024) 04 DEL CK 4293
Code of Civil Procedure, 1908 (CPC)-Order XII Rule 6, VII Rule 11Transfer of Property Act, 1882-Section 106Commercial Courts Act, 2015-Section 12-A
High Courts10 Apr 2024
Dwipanjali Roy Vs Dr. Biswajit Chaudhuri & Ors.
Delhi High Court · (2024) 04 DEL CK 4287
High Courts10 Apr 2024Dismissed
Banarsi Lal @ Gobra Vs State Of Nct Of Delhi
Delhi High Court · (2024) 04 DEL CK 4263
Constitution of India-Article 226, 32, 136, 142Code of Criminal Procedure, 1973-Section 482, 428, 389IPC-Section 304 Part I, 323, 302, 364A
High Courts10 Apr 2024Disposed Of
Harish Chand Alias Harish Kumar Mishra & Ors. Vs The State(Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2024) 04 DEL CK 4261
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)