High Courts15 Apr 2024
Dabur India Limited Vs Ashok Kumar & Ors.
Delhi High Court · (2024) 04 DEL CK 3974
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 387 of 565
High Courts15 Apr 2024Disposed Of
Suman Sapra Vs Rosy Dabas & Ors.
Delhi High Court · (2024) 04 DEL CK 3971
CPC-Order 39 Rule 2A
High Courts15 Apr 2024Dismissed
Benara Solar Private Limited Vs Solar Energy Corporation Of India Limited & Anr.
Delhi High Court · (2024) 04 DEL CK 3951
Arbitration and Conciliation Act, 1996-Section 34, 34(3) proviso, 28(3)Constitution of India-Article 226
High Courts15 Apr 2024Dismissed
Govt. Of NCT Of Delhi & Ors. Vs Jagbir Singh
Delhi High Court · (2024) 04 DEL CK 3916
Constitution of India-Articles 226, 227Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 10(1)Fundamental Rules-Rule 54-B
High Courts15 Apr 2024Allowed
Pankaj Goel Vs State (Through CBI)
Delhi High Court · (2024) 04 DEL CK 3888
Code of Criminal Procedure, 1973-Section 374, 313, 428, 197IPC-Section 120A, 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988-Section 13(1)(d), 13(2)
High Courts15 Apr 2024Disposed Of
Jabir Hussain Trading As M/s Hakeem Hotel Vs Ali Asgar Trading As M/s. Hakeem Restaurant
Delhi High Court · (2024) 04 DEL CK 3824
Code of Civil Procedure, 1908-Order VII Rule 10, XXXIX Rules 1 and 2, XIIIA
High Courts15 Apr 2024Disposed Of
Smt. Savitri Devi Vs Union Of India Through Land Acquisition Collector District North Alipur Delhi
Delhi High Court · (2024) 04 DEL CK 3822
Land Acquisition Act, 1894-Section 4, 6, 17(1)Limitation Act, 1963Constitution of India-Article 226, 32
High Courts15 Apr 2024Allowed
M Tech Developers Pvt. Ltd. Vs National Faceless Assessment Centre, Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 3755
Income Tax Act, 1961-Section 144B, 143(2), 142(1), 148Insolvency and Bankruptcy Code, 2016-Section 7, 30(2), 30(6), 31, 31(1), 60(6)Contract Act, 1872-Section 133
High Courts15 Apr 2024Allowed
Anisa Singh & Anr. Vs Sir Sobha Singh Public Charitable Trust & Ors.
Delhi High Court · (2024) 04 DEL CK 3749
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XV-A, XV-A Rule 1, XX Rule 12, XX Rule 12(1)(ba)/(c), Section 151, 2(12), VII Rule 11, XXI Rule 32, XXI Rule 32(5), XXXIX Rule 10Court Fees Act, 1870-Section 7(v)(e)
High Courts15 Apr 2024Dismissed
Sh Anoj Sharma (Deceased) Vs All India Institute Of Medical Sciences
Delhi High Court · (2024) 04 DEL CK 3789
Constitution of India-Articles 226, 227, 14, 16, 21, 39(d), 32, 32(2)Industrial Disputes Act, 1947-Section 25-FLimitation Act, 1963
High Courts15 Apr 2024Disposed Of
Anil Kumar Gothwal Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 3785
Code of Criminal Procedure, 1973-Section 482IPC-Sections 354, 354A, 506, 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts15 Apr 2024Dismissed
Vijay Kumar Gupta Vs Mohit Malik
Delhi High Court · (2024) 04 DEL CK 3782
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VII Rule 11, VI Rule 17, Section 20(c)
High Courts15 Apr 2024Disposed Of
Harjeet Singh & Anr. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 3781
Code of Criminal Procedure, 1973-Section 482IPC-Sections 392, 394, 34
High Courts15 Apr 2024
Subnam Gupta (Sabnam Gupta) Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 3963
Delhi Land Reforms Act, 1954-Section 81(2), 81-A, 150(3), 150(3)(a), 150(3)(d)Delhi Land Revenue Act, 1954-Section 64Delhi Municipal Corporation Act, 1957-Section 507, 507(a)
High Courts15 Apr 2024Disposed Of
Rohit Pal Singh Vs State Nct Of Delhi & Anr
Delhi High Court · (2024) 04 DEL CK 0260
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 341, 506, 509
High Courts15 Apr 2024Disposed Of
Bunty @Dinesh Vs State Nct Of Delhi And Anr
Delhi High Court · (2024) 04 DEL CK 0259
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 324
High Courts15 Apr 2024Disposed Of
Harjeet Singh & Anr. Vs State Nct Of Delhi And Anr
Delhi High Court · (2024) 04 DEL CK 0258
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 392, 394
High Courts15 Apr 2024Allowed
M Tech Developers Pvt. Ltd. Vs National Faceless Assessment Centre, Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 0257
Income Tax Act, 1961 — Section 142(1), 143(2), 144B, 148Insolvency and Bankruptcy Code, 2016 — Section 7, 30(2), 30(6), 31, 31(1), 60(6)Indian Contract Act, 1872 — Section 133
High Courts15 Apr 2024Dismissed
Mohit Dabas & Anr Vs Principal Indraprastha World School & Ors.
Delhi High Court · (2024) 04 DEL CK 0256
Right of Children to Free and Compulsory Education Act, 2009 — Section — Section 12, 12(1)
High Courts15 Apr 2024Dismissed
Vijay Malhotra Vs Directorate Of Education And Ors
Delhi High Court · (2024) 04 DEL CK 0255