High Courts10 May 2024Allowed
Sathy B Kumar Vs Kerala Education Society Senior Secondary School Through Chairman & Ors.
Delhi High Court · (2024) 05 DEL CK 4322
Constitution of India-Article 226Delhi School Education Rules, 1973-Rule 97
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 342 of 565
High Courts10 May 2024Allowed
Prince @ Daulat Vs State GNCT Of Delhi
Delhi High Court · (2024) 05 DEL CK 4361
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 302, 34, 307Arms Act, 1959-Sections 25, 27, 54, 59
High Courts10 May 2024Disposed Of
Suman Malhotra Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2024) 05 DEL CK 4341
Code of Criminal Procedure, 1973-Section 482, 173(8)Indian Penal Code, 1860-Section 306, 302, 300
High Courts10 May 2024Allowed
Abdul Subhan Qureshi Vs State (NCT Of Delhi)
Delhi High Court · (2024) 05 DEL CK 4383
Criminal Procedure Code-Section 436-AIPC-Sections 120B, 153A, 153BUnlawful Activities (Prevention) Act (UAPA)-Sections 10, 13, 43D(5), Chapter IV, Chapter VI
High Courts10 May 2024Disposed Of
Pooja Sharma Vs State
Delhi High Court · (2024) 05 DEL CK 4424
IPC-Section 363
High Courts10 May 2024
N K Industries Through Its Partner Mr Neeraj Katyal Vs Commissioner of Delhi Goods and Services Tax & Anr.
Delhi High Court · (2024) 05 DEL CK 4453
Central Goods and Services Tax Act, 2017-Section 29(2), 29
High Courts10 May 2024Disposed Of
Sh Neeraj Ahuja Vs AIPL Zorro Pvt Ltd
Delhi High Court · (2024) 05 DEL CK 4467
Constitution of India, 1950-Article 227CPC-Order VIII Rule 1, VIII Rule 10, XI Rule 4Commercial Courts Act, 2015
High Courts10 May 2024Allowed
Doon Valley Institute Of Education Vs National Council For Teacher Education & Anr.
Delhi High Court · (2024) 05 DEL CK 4492
Societies Registration Act, 1860Companies Act, 1956-Section 25Companies Act, 2013
High Courts10 May 2024Disposed Of
Mahender & Ors. Vs State NCT Of Delhi & Ors.
Delhi High Court · (2024) 05 DEL CK 3882
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Sections 354, 323, 324, 34
High Courts10 May 2024Disposed Of
Vipul Mehta & Anr. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3889
Code of Criminal Procedure, 1973-Section 482IPC-Sections 506, 509, 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts10 May 2024Dismissed
Mustafa Alam Vs At Home India Pvt. Ltd. & Anr.
Delhi High Court · (2024) 05 DEL CK 3958
Constitution of India-Article 226, 227, 14, 19, 21
High Courts10 May 2024Dismissed
Satwik Raj Vs Jawaharlal Nehru University & Anr.
Delhi High Court · (2024) 05 DEL CK 4000
UGC Ph.D. Regulations, 2022-Clause 6.3, 7.1, 6(3), Regulation 7(1), 6(3), 8
High Courts10 May 2024Allowed
Dr Sri Kiruba Nandini M Vs National Board Of Examination & Anr.
Delhi High Court · (2024) 05 DEL CK 4001
Leave Rules-Rule 4, 5, 6
High Courts10 May 2024Disposed Of
Association Of MD Physicians & Anr. Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 3966
High Courts10 May 2024Allowed
Vandana Batra Vs Anupam Gupta & Anr.
Delhi High Court · (2024) 05 DEL CK 4017
CPC-Order VI Rule 17, Section 151, II Rule 2Specific Relief Act-Section 34Benami Transactions (Prohibition) Act, 1988-Section 4
High Courts10 May 2024
Sarvesh Vs All India Institute Of Medical Sciences & Ors.
Delhi High Court · (2024) 05 DEL CK 4072
High Courts10 May 2024Dismissed
K Jeevan Rita Murthy Vs Sarabjit Singh (Since Deceased) & Anr.
Delhi High Court · (2024) 05 DEL CK 4076
Indian Succession Act, 1925-Section 213
High Courts10 May 2024Dismissed
Sudhir Bidhuri Vs Delhi Development Authority & Ors.
Delhi High Court · (2024) 05 DEL CK 4077
DMC Act-Section 344(2)
High Courts10 May 2024Allowed
Sanjay Bajaj Vs State Of Nct & Anr.
Delhi High Court · (2024) 05 DEL CK 3746
Code of Criminal Procedure, 1973-Section 482, 41(A), 202Indian Penal Code, 1860-Sections 418, 420, 504, 506
High Courts10 May 2024
Dinesh Mittal & Ors. Vs M/s Triveni Infrastructure Development Co. Ltd.
Delhi High Court · (2024) 05 DEL CK 3795
Haryana Development and Regulation of Urban Area Act, 1975