High Courts13 May 2024Dismissed

Masasasong Ao Vs National Iinvestigation Agency

Delhi High Court · (2024) 05 DEL CK 3494

Income Tax Act, 1961-Section 131 (1A)Indian Penal Code, 1860-Section 120-B, 201, 384, 465, 467Unlawful Activities (Prevention) Act, 1967-Section 17, 18, 20, 21, 43(D)(5), Chapter IV, First Schedule