COURT ARCHIVE

Delhi High Court judgments, 2024

11,287 judgments · page 335 of 565

High Courts15 May 2024

Jaikishan Kakubhai Saraf Alias Jackie Shroff Vs The Peppy Store & Ors.

Delhi High Court · (2024) 05 DEL CK 3618

Code of Civil Procedure, 1908-Order XXXIX Rule 1 & 2 r/w Section 151, XXXIX Rule 3Trademarks Act, 1999-Section 2(m)The Copyright Act, 1957-Sections 38, 38A and 38B

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High Courts15 May 2024Dismissed

Ram Kumar & Ors. Vs The Lt Governor Of Delhi & Ors.

Delhi High Court · (2024) 05 DEL CK 3818

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)

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High Courts15 May 2024Dismissed

Brahmaputra Cracker And Polymer Ltd. Vs Rajshekhar Construction Pvt. Ltd.

Delhi High Court · (2024) 05 DEL CK 3816

Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 34(3), 34(5)Code of Civil Procedure, 1908-Order VI Rule 15A

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High Courts15 May 2024Dismissed

SCON Financial Services Pvt Ltd Vs S C Kaura

Delhi High Court · (2024) 05 DEL CK 0006

Delhi Rent Control Act, 1958 — Section 14(1)(e), 19, 25B, 25B(8)Code of Civil Procedure, 1908 — Section 115

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High Courts15 May 2024Disposed Of

Morgan Securities & Credits Pvt. Ltd. Vs BPL Limited & Ors

Delhi High Court · (2024) 05 DEL CK 0005

Code of Civil Procedure, 1908 — Order 39 Rule 4Arbitration and Conciliation Act, 1996 — Section 34, 37, 37(2)(b)

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High Courts15 May 2024Dismissed

Manini Kaushik Vs National Rifle Association Of India & Ors

Delhi High Court · (2024) 05 DEL CK 0004

Constitution of India, 1950 — Article 226

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High Courts15 May 2024

Vakamulla Chandrashekhar & Ors. Vs Registrar Of Companies -Throgh Its Deputy Registrar Nct Of Delhi And Haryana

Delhi High Court · (2024) 05 DEL CK 0003

Code of Criminal Procedure, 1973 — Section 249, 256(1), 362, 482Companies Act, 2013 — Section 447, 448Code of Civil Procedure, 1908 — Section 151

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High Courts15 May 2024Disposed Of

Harpreet Sahni & Anr. Vs Shrichand Hemnani

Delhi High Court · (2024) 05 DEL CK 0002

Code of Criminal Procedure, 1973 — Section 319, 482Negotiable Instruments Act, 1881 — Section 7, 138, 141, 142

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High Courts14 May 2024Dismissed

Samyak Projects Private Limited Vs Ansal Housing Limited

Delhi High Court · (2024) 05 DEL CK 4161

Delhi High Court Act, 1966-Section 10Code of Civil Procedure-Order XXXVIILimitation Act, 1963-Section 19

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High Courts14 May 2024Allowed

U.V. Uttamchandani Vs UOI & Ors.

Delhi High Court · (2024) 05 DEL CK 4223

Constitution of India-Articles 226 and 227RTI Act

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High Courts14 May 2024Dismissed

Sankalp Sharma Vs Kritika Kaushik

Delhi High Court · (2024) 05 DEL CK 4228

Contempt of Courts Act, 1971-Section 2(b)

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High Courts14 May 2024Disposed Of

M Vs Vijaypreet Singh Lamba & Ors.

Delhi High Court · (2024) 05 DEL CK 4256

Protection of Women from Domestic Violence Act, 2005

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High Courts14 May 2024Dismissed

Ravinder Kumar & Ors. Vs Shri Nitin Agarwal & Ors.

Delhi High Court · (2024) 05 DEL CK 4255

Contempt of Courts Act, 1971-Section 19Constitution of India-Article 136

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High Courts14 May 2024Disposed Of

Chaman Singh & Ors. Vs DDA & Anr.

Delhi High Court · (2024) 05 DEL CK 4252

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High Courts14 May 2024Disposed Of

Smt. Dheeraj Sharma & Ors. Vs Sh. Neeraj Chandra & Ors.

Delhi High Court · (2024) 05 DEL CK 4316

Delhi School Education Act, 1973-Section 10, 4

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High Courts14 May 2024Disposed Of

Dr. Neerja Samajdar Vs Jawaharlal Nehru University & Ors.

Delhi High Court · (2024) 05 DEL CK 4313

Constitution of India-Article 226UGC Regulations-Clause 6.3.1

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High Courts14 May 2024Disposed Of

Dr. Minakshi Garg Vs Delhi Pharmaceutical Sciences And Research University & Ors.

Delhi High Court · (2024) 05 DEL CK 4312

University Grants Commission Regulations, 2010 (as amended in 2018)-Clause 3.11First Statute of the Delhi Pharmaceutical Sciences and Research University-Clause 21, sub-Clause (3) to Clause 21Constitution of India-Article 226

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High Courts14 May 2024Dismissed

Vikas Mittal Vs State & Anr.

Delhi High Court · (2024) 05 DEL CK 4364

Code of Criminal Procedure, 1973-Section 397, 125Family Courts Act, 1984-Section 9

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High Courts14 May 2024Allowed

State Vs P.D.D.

Delhi High Court · (2024) 05 DEL CK 4386

Protection of Children from Sexual Offences Act (POCSO Act)-Section 5, 6, 29, 30IPC-Section 323, 376, 506Cr.P.C.-Section 164, 313, 315

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High Courts14 May 2024Allowed

Narendra Gupta & Ors. Vs Paramjit Singh & Ors.

Delhi High Court · (2024) 05 DEL CK 4121

Code of Civil Procedure, 1908-Section 115Motor Vehicles Act-Section 166, 140, 158(6), 166(4), 166(1), 170, 169, 196, 146IPC-Sections 279, 304-A, 337, 338

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