High Courts16 May 2024Dismissed
Sanjay Singh Yadav Vs Airport Authority Of India & Anr.
Delhi High Court · (2024) 05 DEL CK 0044
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 333 of 565
High Courts16 May 2024Dismissed
Central Council Of Homoeopathy Vs Vijay Singh
Delhi High Court · (2024) 05 DEL CK 0043
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(J), 31, 33, 33A, 33(1)(b)
High Courts16 May 2024Dismissed
Mohd. Shueb Vs Fayza Nisar & Anr.
Delhi High Court · (2024) 05 DEL CK 0042
Code of Civil Procedure, 1908 — Section 151, Order 9 Rule 13Code of Criminal Procedure, 1973 — Section 125, 397, 401, 482
High Courts16 May 2024
Nawabuddin Vs Salahuddin & Anr
Delhi High Court · (2024) 05 DEL CK 0041
Code of Civil Procedure, 1908 — Order 1 Rule 10
High Courts15 May 2024Dismissed
Amit Goyal Vs Election Commission Of India & Anr.
Delhi High Court · (2024) 05 DEL CK 4151
Constitution of India-Article 329(b), 226, Part XV, 327 and 328, 329(a), 329Representation of the People Act, 1951-Section 80, 100, 105, 170, Chapter II of Part IV
High Courts15 May 2024Dismissed
Subhash Gupta Vs Election Commission Of India & Anr.
Delhi High Court · (2024) 05 DEL CK 4148
Constitution of India-Article 226, 327, 328, 329(b)Representation of the People Act, 1951-Section 80, 100, 105, 170
High Courts15 May 2024Dismissed
Jacob Vadakkanchery Vs Union Of India & Anr.
Delhi High Court · (2024) 05 DEL CK 4192
Drugs and Cosmetics Act, 1945-Clause 6.2 of Schedule D(II)Pharmacy Practice Regulations, 2015-Regulation 9.11 of Chapter 4Constitution of India
High Courts15 May 2024Dismissed
Amit Sahni Vs Union Of India & Anr.
Delhi High Court · (2024) 05 DEL CK 4188
Aircraft Rules, 1937-Rule 135, 135(1), 135(2), 135(4), 135(5)Air Corporation Act, 1953
High Courts15 May 2024Disposed Of
Darshan Singh Popli Vs Mr Gyanesh Bharti
Delhi High Court · (2024) 05 DEL CK 4254
Delhi Laws (Special Provisions) Second Act, 2011
High Courts15 May 2024Disposed Of
Deepak Tomar Vs Rajiv Kumar & Ors.
Delhi High Court · (2024) 05 DEL CK 4253
Delhi Land Reforms Act
High Courts15 May 2024Disposed Of
Dr. Harvinder Popli Vs Delhi Pharmaceuti1cal Sciences And Research University & Ors.
Delhi High Court · (2024) 05 DEL CK 4314
Constitution of India-Article 226First Statute of the University-Clause 21, Sub-clause 3, Sub-clause (iii)University Grants Commission’s Regulation of 2010
High Courts15 May 2024Dismissed
Ruchika Gupta Vs Puneet Gupta
Delhi High Court · (2024) 05 DEL CK 4309
Code of Civil Procedure, 1908-Section 24Code of Criminal Procedure, 1973-Section 125Constitution of India, 1950
High Courts15 May 2024Dismissed
Scon Financial Services Pvt Ltd Vs S C Kaura
Delhi High Court · (2024) 05 DEL CK 4394
Delhi Rent Control Act-Section 25B(8), 14(1)(e), 19, 25-B(5), 25-B(8), Chapter IIIACode of Civil Procedure, 1908-Section 115
High Courts15 May 2024Disposed Of
DLF Homes Rajapura Pvt Ltd Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 4110
Constitution of India-Article 227Consumer Protection Act, 1986-Section 12(1)(c)
High Courts15 May 2024Disposed Of
DLF Homes Rajapura Pvt Ltd Vs Amardeep Singh Tiwana & Ors.
Delhi High Court · (2024) 05 DEL CK 4109
Constitution of India-Article 227Consumer Protection Act, 1986-Section 12(1)(c)
High Courts15 May 2024Disposed Of
Morgan Securities & Credits Pvt. Ltd. Vs BPL Limited & Ors.
Delhi High Court · (2024) 05 DEL CK 4496
Code of Civil Procedure, 1908-Order XXXIX Rule 4Companies Act, 1956Arbitration and Conciliation Act, 1996-Section 34, 37, 37(2)(b)
High Courts15 May 2024Dismissed
Rakesh Gupta Vs Vipin Mittal
Delhi High Court · (2024) 05 DEL CK 3874
Code of Civil Procedure, 1908-Order IX Rule 13, XXI Rule 41
High Courts15 May 2024Disposed Of
Sanjay Nagar @ Sanjay & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2024) 05 DEL CK 3893
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 308, 506, 34, 323, 341
High Courts15 May 2024Disposed Of
Gaurav Mittal & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3894
Code of Criminal Procedure, 1973-Section 482IPC-Sections 420, 120B, 406