High Courts01 Aug 2024Disposed Of
A T Kearney Consulting India Pvt Ltd Vs Maruti Suzuki India Limited
Delhi High Court · (2024) 08 DEL CK 0031
Arbitration and Conciliation Act, 1996 — Section 11(6), 12(2), 21
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 33 of 92
High Courts01 Aug 2024Dismissed
Jitender Chawla Vs Binod Kumar Begwani & Anr
Delhi High Court · (2024) 08 DEL CK 0030
Code of Civil Procedure, 1908 — Order 1 Rule 10
High Courts01 Aug 2024Allowed
Rajesh Wadhawan Vs Sh Naveen Sabharwal
Delhi High Court · (2024) 08 DEL CK 0029
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 5 Rule 1, Order 6 Rule 15A, Order 9 Rule 7Arbitration and Conciliation Act, — Section 34
High Courts01 Aug 2024Disposed Of
Sh. Deepak Kumar Vs Smt. Manita Rani
Delhi High Court · (2024) 08 DEL CK 0028
High Courts01 Aug 2024Dismissed
Nitya Gopal Mandal Vs Pragati Bio And Renewable Energy & Ors
Delhi High Court · (2024) 08 DEL CK 0027
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 1 Rule 10Contract Act, 1872 — Section 70
High Courts31 Jul 2024Disposed Of
Union Of India & Anr VsVed Prakash
Delhi High Court · (2024) 07 DEL CK 0103
Constitution of India, 1950 — Article 141
High Courts31 Jul 2024Dismissed
Govt. Of Nct Of Delhi & Ors Vs Shashank Singh Tomar & Ors
Delhi High Court · (2024) 07 DEL CK 0102
High Courts31 Jul 2024Allowed
Mangalam Traders Vs Commissioner Of Delhi Value Added Tax Department Of Trade And Taxes And Anr
Delhi High Court · (2024) 07 DEL CK 0096
Delhi Value Added Tax Act, 2004 — Section 38, 38(3)(a)( i), 38(3)(a)(ii), 38(3), 39, 42, 42(1), 58, 59(2)Delhi Value Added Tax Rules, 2005 — Rule 34, 57
High Courts30 Jul 2024Disposed Of
Ambuj Hotel And Real Estate Pvt Ltd Vs Ministry Of Railways And Anr
Delhi High Court · (2024) 07 DEL CK 0101
Arbitration and Conciliation Act, 1996 — Section 11(6), 12(2)
High Courts30 Jul 2024Dismissed
Maxxcab Wires And Cables Private Limited Vs Union Of India & Anr
Delhi High Court · (2024) 07 DEL CK 0100
Arbitration and Conciliation Act, 1996 — Section 9
High Courts30 Jul 2024Disposed Of
Ashok Kumar Vs State Of Nct Of Delhi & Anr. & Anr
Delhi High Court · (2024) 07 DEL CK 0099
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 149, 323, 354, 354(B), 376, 442, 451, 506
High Courts30 Jul 2024Allowed
Mitsubishi Corporation Vs Assistant Commissioner Of Income Tax, Circle International Tax (2)(2)(1) Delhi & Anr
Delhi High Court · (2024) 07 DEL CK 0098
Income Tax Act, 1961 — Section 143(1)(a)(ii), 143(3), 144C(3), 156, 254, 264, 271(1)(c), 274
High Courts30 Jul 2024Dismissed
Dibakar Karad Vs State Nct Of Delhi
Delhi High Court · (2024) 07 DEL CK 0097
Code of Criminal Procedure, 1973 — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 25, 29, 67
High Courts29 Jul 2024Dismissed
Sanjay Kumar & Ors Vs Union Of India Through Its Secretary & Ors
Delhi High Court · (2024) 07 DEL CK 0133
High Courts29 Jul 2024Disposed Of
Vinod Kumar Sharma And Ors Vs Union Of India And Anr
Delhi High Court · (2024) 07 DEL CK 0132
Constitution of India, 1950 — Article 14, 21, 226
High Courts29 Jul 2024Disposed Of
Samsung India Electronics Pvt. Ltd Vs SYNC In Design Pvt Ltd
Delhi High Court · (2024) 07 DEL CK 0122
High Courts29 Jul 2024Disposed Of
Parsvnath Developers Limited & Ors Vs Parsvnath Exotica Ghaziabad Flat Buyers Association & Anr
Delhi High Court · (2024) 07 DEL CK 0112
High Courts29 Jul 2024Disposed Of
Surender Singh Paul Vs Savita Paul
Delhi High Court · (2024) 07 DEL CK 0111
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 8 Rule 1Family Courts Act, 1984 — Section 10(3)
High Courts29 Jul 2024Dismissed
Santosh Sharma Vs Anita Arora
Delhi High Court · (2024) 07 DEL CK 0110
Code of Civil Procedure, 1908 — Section 151, Order 8 Rule 1
High Courts29 Jul 2024Dismissed
Rajiv Sharma Vs Ajay Kumar
Delhi High Court · (2024) 07 DEL CK 0109
Constitution of India, 1950 — Article 227