High Courts07 Aug 2024Allowed
Naresh Agrawal Vs Rajesh Narang
Delhi High Court · (2024) 08 DEL CK 0054
Arbitration and Conciliation Act, 1996 — Section 11(6), 21
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 31 of 92
High Courts07 Aug 2024Disposed Of
Shikha Chakravarty & Ors Vs Major Saumitra Sarkar (Retd.)
Delhi High Court · (2024) 08 DEL CK 0053
High Courts06 Aug 2024Dismissed
Employees' State Insurance Corporation Vs M/s Uttar Pradesh Rajkiya Nirman Nigam Ltd
Delhi High Court · (2024) 08 DEL CK 0008
Arbitration and Conciliation Act, 1996 — Section 34Building and Construction Workers Welfare Cess Act, 1996 — Section 3
High Courts06 Aug 2024Disposed Of
Vijay Kumar Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2024) 08 DEL CK 0006
Code of Criminal Procedure, 1973 — Section 164Bharatiya Nagarik Suraksha Sanhita 2023 — Section 183
High Courts06 Aug 2024Disposed Of
Prosafe International Pvt. Ltd Vs North Delhi Municipal Corporation And Ors
Delhi High Court · (2024) 08 DEL CK 0005
Micro, Small and Medium Enterprises Development Act, 2006 — Section 2(m), 2(n), 8, 18, 18(3)
High Courts06 Aug 2024Dismissed
MTNL Staff Union Class Iii & Iv (Regd) Vs Mahanagar Telephone Nigam Ltd
Delhi High Court · (2024) 08 DEL CK 0004
Constitution of India, 1950 — Article 12, 226
High Courts06 Aug 2024Disposed Of
Raziya Sultan Vs Union Of India And Ors
Delhi High Court · (2024) 08 DEL CK 0003
Constitution of India, 1950 — Article 226
High Courts06 Aug 2024Disposed Of
Mazid In JC Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2024) 08 DEL CK 0002
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 64B
High Courts06 Aug 2024Disposed Of
Amit Kumar Singh Vs Directorate Of Revenue Intelligence (DRI)
Delhi High Court · (2024) 08 DEL CK 0001
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act 1985 — Section 22, 22(c), 27A, 29, 30, 37, 37(1)(b)(ii), 52A(2), 67
High Courts05 Aug 2024Disposed Of
Ramesh Kumar Vs D.R.I
Delhi High Court · (2024) 08 DEL CK 0026
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 37, 37(1)(b)(ii), 52A, 67
High Courts05 Aug 2024Dismissed
Arvind Kejriwal Vs Central Bureau Of Investigation
Delhi High Court · (2024) 08 DEL CK 0025
Constitution of India, 1950 — Article 14, 20(3), 21, 22(1), 22(2), 226, 239AA(4)Code of Criminal Procedure, 1973 — Section 41, 41A, 41(1)(b)(ii), 41(1)(b)(ii)(a), 41(1)(b)(ii)(b), 41(1)(b)(ii)(c), 41(1)(b)(ii)(d), 41(1)(b)(ii)(e), 41A(3), 60A, 160, 161, 439, 439(2), 482Indian Penal Code, 1860 — Section 120B, 477A
High Courts05 Aug 2024Allowed
Associated Chambers Of Commerce And Industry Of India Vs Deputy Commissioner Of Income Tax & Ors
Delhi High Court · (2024) 08 DEL CK 0024
Income Tax Act, 1961 — Section 11(2), 11(2)(a), 11(2)(c), 11(5), 12AA, 119(2)(b), 139, 139(1), 142(1), 143, 143(2), 143(3), 148, 148A(b), 148A(d)Companies Act, 2013 — Section 8
High Courts05 Aug 2024Dismissed
Smt. Seema Kohli Vs Sh. Sunil Dua & Ors
Delhi High Court · (2024) 08 DEL CK 0023
Code of Civil Procedure, 1908 —Order 12 Rule 6, Order 20 Rule 18, Order 22 Rule 3(4)Specific Relief Act, 1963 — Section 16(c)
High Courts05 Aug 2024
R S Infraprojects Pvt Ltd Vs Zamil Infra Pvt Ltd & Ors
Delhi High Court · (2024) 08 DEL CK 0022
Contract Act, 1872 — Section 51, 52, 54, 55, 73, 74
High Courts05 Aug 2024Disposed Of
Sh. Arvind Kejriwal Vs Central Bureau Of Investigation
Delhi High Court · (2024) 08 DEL CK 0021
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 477APrevention of Corruption Act, 1988 — Section 7
High Courts05 Aug 2024Dismissed
Manjeet Singh Vs Sant Kaur
Delhi High Court · (2024) 08 DEL CK 0009
Constitution of India, 1950 — Article 21, 226, 227Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 23 Rule 1
High Courts02 Aug 2024Dismissed
Pr. Commissioner Of Income Tax Central 1 Vs Karina Airlines International Ltd
Delhi High Court · (2024) 08 DEL CK 0044
Income Tax Act, 1961 — Section 132, 132A, 139, 147, 148, 149, 151, 153, 153A, 153A(1), 153C
High Courts02 Aug 2024Dismissed
P (Complainant) Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2024) 08 DEL CK 0043
Code of Criminal Procedure, 1973 — Section 156(3), 161, 164, 200, 397, 482Indian Penal Code, 1860 — Section 328, 376, 506
High Courts02 Aug 2024Dismissed
Ashish Verma Vs Parmod Kumar
Delhi High Court · (2024) 08 DEL CK 0042
Code of Criminal Procedure, 1973 — Section 82, 482Negotiable Instruments Act, 1881 — Section 138, 141
High Courts02 Aug 2024Disposed Of
Veer Singh Vs Kinri Dhir
Delhi High Court · (2024) 08 DEL CK 0041
Guardians and Wards Act, 1890 — Section 7, 10, 25