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Delhi High Court judgments, 2024

1,837 judgments · page 30 of 92

High Courts14 Aug 2024Disposed Of

Shashank Gupta Vs Dimple Gogna

Delhi High Court · (2024) 08 DEL CK 0065

Constitution of India, 1950 — Article 227Guardianship and Wards Act, 1890 — Section 7, 9, 25Hindu Minority and Guardianship Act, 1956 — Section 4, 6, 6A
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High Courts12 Aug 2024Disposed Of

Mohan Kumar Vs State Of Nct Of Delhi

Delhi High Court · (2024) 08 DEL CK 0092

Bharatiya Nagarik Suraksha Sanhita 2023 — Section 483, 528Code of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 90, 375, 328, 376(2)(n), 508
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High Courts09 Aug 2024Dismissed

Sundari Gautam Vs State Of Nct Of Delhi

Delhi High Court · (2024) 08 DEL CK 0059

Constitution of India, 1950 — Article 15Code of Criminal Procedure 1973 — Section 397, 482Indian Penal Code, 1860 — Section 8, 375, 376
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High Courts08 Aug 2024Dismissed

Anand Prakash Vs State And Anr

Delhi High Court · (2024) 08 DEL CK 0045

Land Acquisition Act, 1894 — Section 4, 6Right to Fair Compensation & Transparency in Land Acquisition, Rehabilitation & Resettlement Act, 2013 — Section 24(2)
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