High Courts25 Jul 2024Disposed Of
M/s Natma Securities Pvt Ltd Vs M/s VRC Constructions India Pvt. Ltd. & Ors
Delhi High Court · (2024) 07 DEL CK 0131
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 35 of 92
High Courts25 Jul 2024Dismissed
Dharam Partap Kohli Vs Smt. Saroj Jain
Delhi High Court · (2024) 07 DEL CK 0130
Code of Civil Procedure, 1908 — Section 151, Order 7 Rule 14
High Courts25 Jul 2024Dismissed
Vir Pal Vs Vijay Kumar Farshwal And Anr
Delhi High Court · (2024) 07 DEL CK 0129
Code of Civil Procedure, 1908 — Section 47, 114, 151Code of Criminal Procedure, 1973 — Section 340Delhi Rent Control Act, 1858 — Section 14(1)(e), 25B
High Courts25 Jul 2024Disposed Of
MGB Finlease Pvt Ltd Vs Kanwaljeet Singh
Delhi High Court · (2024) 07 DEL CK 0128
Code of Civil Procedure, 1908 — Order 23 Rule 3Contempt of Courts Act, 1971 — Section 2(b), 10, 12
High Courts19 Jul 2024Dismissed
Ramin Kumar Mittal Vs Brij Dwivedi
Delhi High Court · (2024) 07 DEL CK 0095
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 37 Rule 3(7)
High Courts19 Jul 2024Disposed Of
Hari Singh Yadav And Anr Vs Ram Kumar Gupta Deceased Through Lr
Delhi High Court · (2024) 07 DEL CK 0094
High Courts19 Jul 2024Dismissed
Gaurav Dhawan Vs Transasia Private Capital Limited
Delhi High Court · (2024) 07 DEL CK 0083
Code of Civil Procedure, 1908 — Section 13, 44ACivil Procedure Rules 1998 — Rule 6, 6.1(A)
High Courts19 Jul 2024Dismissed
Shyam Lal Bansal Vs Nirmal Bansal & Ors
Delhi High Court · (2024) 07 DEL CK 0082
High Courts18 Jul 2024Disposed Of
M/s IRB Ahmedabad Vadodara Super Express Tollways Pvt. Ltd Vs National Highways Authority Of India
Delhi High Court · (2024) 07 DEL CK 0092
Arbitration and Conciliation Act, 1996 — Section 17
High Courts18 Jul 2024Disposed Of
Vanita Bathla Vs Shashi Bajaj & Anr
Delhi High Court · (2024) 07 DEL CK 0090
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 11 Rule 1(10)
High Courts18 Jul 2024Disposed Of
G. Veerabahu Vs Union Of India & Ors
Delhi High Court · (2024) 07 DEL CK 0089
Code of Criminal Procedure, 1973 — Section 340
High Courts18 Jul 2024Disposed Of
Sunita Bansal Vs Rajan Bansal
Delhi High Court · (2024) 07 DEL CK 0088
Constitution of India, 1950 — Article 227
High Courts18 Jul 2024Disposed Of
Vijay Vardhan Daga Vs M/s Lord Builders Pvt Ltd & Ors
Delhi High Court · (2024) 07 DEL CK 0087
Constitution of India, 1950 — Article 227
High Courts18 Jul 2024Dismissed
Laxmi Rajvansh And Anr Vs Shama
Delhi High Court · (2024) 07 DEL CK 0086
Code of Civil Procedure, 1908 — Section 151, Order 22 Rule 3
High Courts18 Jul 2024Allowed
Jubeda Begum Vs Municipal Corporation Of Delhi
Delhi High Court · (2024) 07 DEL CK 0085
Delhi Municipal Corporation Act, 1957 — Section 343, 347(D)Limitation Act, 1963 — Section 5
High Courts18 Jul 2024Disposed Of
Rakesh Kumar Vs Union Of India And Ors
Delhi High Court · (2024) 07 DEL CK 0084
Constitution of India, 1950 — Article 226
High Courts18 Jul 2024Disposed Of
Reeta Lalwani Vs Delhi Development Authority And Ors
Delhi High Court · (2024) 07 DEL CK 0081
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 114, 151, Order 7 Rule 11, Order 9 Rule 7, Order 47 Rule 1Delhi Development Act, 1957 — Section 53B
High Courts18 Jul 2024Disposed Of
Arun Kumar Singla Vs Harish Kumar (Deceased) Through Lrs & Ors
Delhi High Court · (2024) 07 DEL CK 0080
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 17 Rule 17, Order 18 Rule 17Evidence Act, 1872 — Section 138
High Courts18 Jul 2024Disposed Of
Bimla Sachdev Vs Subur & Anr
Delhi High Court · (2024) 07 DEL CK 0079
Contempt of Courts Act, 1971 — Section 11, 12Evidence Act, 1872 — Section 115
High Courts18 Jul 2024Disposed Of
Lakshay Jaiswal Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2024) 07 DEL CK 0078
Code of Criminal Procedure, 1973 — Section 41A, 70(2), 73, 76, 82, 83, 438, 482Indian Penal Code, 1860 — Section 354(B), 506, 509