High Courts27 May 2024
Ramesh Kumar Vs Shri Gyanesh Bharti & Ors.
Delhi High Court · (2024) 05 DEL CK 4287
The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 310 of 565
High Courts27 May 2024Disposed Of
Jeevan Kamal Sewa Trust & Anr. Vs Delhi Development Authority
Delhi High Court · (2024) 05 DEL CK 4286
High Courts27 May 2024Disposed Of
Geeta Aggarwal Vs Delhi Pharmaceutical Sciences And Research University & Ors.
Delhi High Court · (2024) 05 DEL CK 4295
Constitution of India, 1950-Article 226First Statutes of the University-Clause 21
High Courts27 May 2024Disposed Of
Vikas Jaglan Vs Food Corporation Of India
Delhi High Court · (2024) 05 DEL CK 4293
Constitution of India, 1950-Article 226
High Courts27 May 2024Disposed Of
Dr Jaseela Majeed Vs Delhi Pharmaceutical Sciences And Research University Through Its Registrar
Delhi High Court · (2024) 05 DEL CK 4292
Constitution of India, 1950-Article 226
High Courts27 May 2024Disposed Of
Ranjit Singh & Ors. Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 4291
Constitution of India-Article 226
High Courts27 May 2024Dismissed
Paras Ram Dangal Society Vs Estate Officer -IV DDA & Anr.
Delhi High Court · (2024) 05 DEL CK 4412
Constitution of India-Article 226, 227Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Section 2(g), 4, 7, 7(1), 7(2), 7(3), 9, 9(2), 9(2)(b)Public Premises (Eviction of Unauthorized Occupants) Rules, 1971-Rule 8
High Courts27 May 2024Disposed Of
The Oriental Insurance Co. Ltd. Vs Sh. Shiv Prasad Indramani @ Shiv Prasad Sharma @ Shiv Prasad Bhatt & Ors.
Delhi High Court · (2024) 05 DEL CK 4410
Motor Vehicles Act, 1988-Section 173, 166, 140, 163-A, 164, 169, 168, Second ScheduleIndian Penal Code, 1860-Section 279, 338CrPC-Section 161
High Courts27 May 2024
M/s. Jindal Trading Co. Through Its Proprietor Sh. Suresh Jindal Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 4440
Central Goods and Services Tax Act, 2017-Section 73, 75(3)Delhi Goods and Services Tax Act, 2017-Section 73
High Courts27 May 2024Disposed Of
Alka Enterprises Through Proprietor Ashok Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 4435
Central Goods and Services Tax Act, 2017-Section 73, 75(3)DGST Act-Section 75(4)
High Courts27 May 2024Disposed Of
M/S Rosmerta HSRP Ventures Private Limited Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 4432
Central Goods and Services Tax Act, 2017-Section 29(2), 29(3), 29(5)Central Goods and Services Tax Rules, 2017-Rule 23
High Courts27 May 2024Disposed Of
Visiontek Engineers Vs Commissioner Of Sgst Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 4429
Central Goods and Services Tax Act, 2017-Section 29(2)Central Goods and Services Tax Rules, 2017-Rule 23
High Courts27 May 2024Disposed Of
P S Enterprises Through Proprietor Pankaj Sharma Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 4428
Central Goods and Services Tax Act, 2017-Section 73, 75 (3)
High Courts27 May 2024Disposed Of
Future Generali India Insurance Company Limited Vs Goods And Service Tax Officer (GSTO) Ward 203 & Ors.
Delhi High Court · (2024) 05 DEL CK 4427
Central Goods and Services Tax Act, 2017-Section 73, Rule 42, 100(2), 142(1)(a), 66, 75(3)
High Courts27 May 2024Disposed Of
Sethia Enterprises Through Its Proprietor Mr Vikash Jain Vs Commissioner Delhi Goods And Service Tax & Ors.
Delhi High Court · (2024) 05 DEL CK 4426
Central Goods and Services Tax Act, 2017-Section 73, 75(3), 155DGST Act-Section 75(4)
High Courts27 May 2024Disposed Of
Mitchem Impex Through Its Partner Mr Bhavya Gupta Vs Govt Of NCT Of Delhi Through Chief Secretary & Ors.
Delhi High Court · (2024) 05 DEL CK 4475
Central Goods and Services Tax Act, 2017-Section 73
High Courts27 May 2024Disposed Of
M/s Hari Enterprises Vs Superintendent, Range 25, CGST, Model Town Division
Delhi High Court · (2024) 05 DEL CK 4474
High Courts27 May 2024Disposed Of
M/S Manisha Enterprises Vs Commissioner Of Customs (SIIB Exports)
Delhi High Court · (2024) 05 DEL CK 4473
High Courts27 May 2024Allowed
Ranbir Singh Vs Pervesh Gaur @ Tinku & Ors.
Delhi High Court · (2024) 05 DEL CK 4459
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order XXXIX Rule 1 & 2, XLI Rule 5Limitation Act-Section 5
High Courts27 May 2024Dismissed
Surinder Singh Sood Vs Rajinder Singh & Ors.
Delhi High Court · (2024) 05 DEL CK 4457
Civil Procedure Code, 1908-Order XI Rule 12, XI Rule 14, Section 151Constitution of India-Article 227