High Courts28 May 2024Dismissed

M/s Ekanek Networks Private Limited Vs Aditya Mertia

Delhi High Court · (2024) 05 DEL CK 3146

Code of Civil Procedure, 1908- Section 115, Order 7 Rule 11ECommercial Courts Act, 2015- Section 2(c)(i), 2(c)(ii), 2(1)(c), 2(1)(c)(vii), 2(1)(c)(xviii), 2(c)(xx)Copyright Act, 1957- Section 19A, 19(4)
High Courts28 May 2024Disposed Of

Rajesh Kumar Gupta Vs State

Delhi High Court · (2024) 05 DEL CK 0085

Code of Criminal Procedure, 1973 — Section 397Indian Penal Code, 1860 — Section 279, 304A
High Courts28 May 2024Disposed Of

Deepak Goyal Vs CBI

Delhi High Court · (2024) 05 DEL CK 0084

Code of Criminal Procedure, 1973 — Section 29(1), 292(2), 325, 325(1), 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts27 May 2024Dismissed

Sindhi Sangat Vs Union Of India & Anr.

Delhi High Court · (2024) 05 DEL CK 4199

Constitution of India-Article 51A(f), 29, Eighth SchedulePrasar Bharti (Broadcasting Corporation of India) Act, 1990-Section 12, 12(2), 12(2)(d)