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Delhi High Court judgments, 2024

11,287 judgments · page 288 of 565

High Courts01 Jul 2024

Naresh Kumar Trehan Vs University Of Delhi & Ors.

Delhi High Court · (2024) 07 DEL CK 2388

Constitution of India-Article 226, 311(2), 309University Non-Teaching Employees (Terms and Conditions of Service) Rules, 1971-Rule 49(1)(c), 49(2)(v), 67(iv)-(vi), 70, 70(23), 71, 71(4)(i)(a), 71(4)(i)(b), 71(4)(ii)Industrial Disputes Act, 1947-Section 2(s)
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High Courts01 Jul 2024Allowed

Pankaj Rai Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2024) 07 DEL CK 2411

Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20/25, 29, 37, 42, 50, 53, 67IPC-Section 174-A
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High Courts01 Jul 2024Allowed

Sattar Vs State Govt. Of NCT Delhi

Delhi High Court · (2024) 07 DEL CK 2412

Code of Criminal Procedure, 1973-Section 439, 164, 161Indian Penal Code, 1860-Section 363, 376, 342, 328, 368, 109The Protection of Children from Sexual Offences Act, 2012-Section 6, 29, 3, 5, 7, 9
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High Courts01 Jul 2024Allowed

Rahul Vs State Govt Of Nct Of Delhi

Delhi High Court · (2024) 07 DEL CK 2416

Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 308, 323, 34, 302, 147, 149, 307, 120BArms Act, 1959
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High Courts01 Jul 2024Allowed

Ashok Kumar Vs State & Anr.

Delhi High Court · (2024) 07 DEL CK 2419

Code of Criminal Procedure, 1973-Sections 482, 251Negotiable Instruments Act, 1881-Sections 138, 141, 142Indian Penal Code, 1860-Sections 120-B, 403, 409, 417, 418, 420, 421, 477A
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High Courts01 Jul 2024Allowed

Vikrant Gupta Vs State & Anr.

Delhi High Court · (2024) 07 DEL CK 2420

Code of Criminal Procedure, 1973-Section 482Information and Technology Act, 2000-Sections 66A, 67, 67AIndian Penal Code, 1860-Sections 354D, 385, 506, 509
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High Courts01 Jul 2024Allowed

Mamta Sapra Vs The State Govt Of NCT Of Delhi

Delhi High Court · (2024) 07 DEL CK 2421

Code of Criminal Procedure, 1973-Sections 397, 401, 482, 227, 228Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21, 25, 29, 50, 67Indian Evidence Act, 1872-Section 27
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High Courts01 Jul 2024Dismissed

Deepak & Anr. Vs State NCT Of Delhi & Anr.

Delhi High Court · (2024) 07 DEL CK 2424

Code of Criminal Procedure, 1973-Sections 397, 401, 482, 311, 302, 24(8), 313, 315Indian Penal Code, 1860-Sections 354, 354B, 323, 509, 34Indian Succession Act-Section 372
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