High Courts02 Jul 2024Dismissed
SVC Cooperative Bank Ltd Vs Trinity Touch Pvt Ltd
Delhi High Court · (2024) 07 DEL CK 2756
Companies Act, 1956
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 287 of 565
High Courts02 Jul 2024
Dabur India Limited Vs Ashok Kumar & Ors.
Delhi High Court · (2024) 07 DEL CK 1998
High Courts02 Jul 2024Dismissed
M/s National Highways Authority Of India Vs M/s Afcons Infrastructure Ltd
Delhi High Court · (2024) 07 DEL CK 0051
Arbitration and Conciliation Act, 1996 — Section 33(1)(a), 34, 37, 37(1)(b)
High Courts02 Jul 2024Dismissed
Kalpana Dudeja Vs Jaideep Kumar Mishra & Ors
Delhi High Court · (2024) 07 DEL CK 0047
High Courts02 Jul 2024Allowed
Rajni Khanna Vs Sidharthan
Delhi High Court · (2024) 07 DEL CK 0044
Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts02 Jul 2024Allowed
Jayesh Kumar Jain Vs Dugra Dutt Rai And Ors
Delhi High Court · (2024) 07 DEL CK 0043
Indian Penal Code, 1860 — Section 279, 337, 338Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts02 Jul 2024Allowed
National Insurance Co Ltd Vs Ashok Kumar Kochhar & Ors
Delhi High Court · (2024) 07 DEL CK 0042
Indian Penal Code, 1860 — Section 279, 304A, 337Motor Vehicles Act, 1988 — Section 173
High Courts02 Jul 2024Dismissed
Atmastco Co Ltd Vs Mandeep Kalra
Delhi High Court · (2024) 07 DEL CK 0041
Code of Civil Procedure, 1908 — Section 115, Order 7 Rule 11Commercial Courts Act, 2015 — Section 2(1)(c), 2(1)(c)(xviii), 12A
High Courts02 Jul 2024Disposed Of
Nandu Ram (Since Deceased) Through His Lrs & Ors Vs Sh Sohan Singh & Ors
Delhi High Court · (2024) 07 DEL CK 0040
Motor Vehicles Act, 1988 — Section 140, 166, 166(1)(a), 173Indian Succession Act, 1925 — Section 306
High Courts02 Jul 2024Disposed Of
State Bank Of India Vs Ramesh Kumar Naroola & Ors
Delhi High Court · (2024) 07 DEL CK 0039
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 7 Rule 11
High Courts02 Jul 2024Disposed Of
Suman Vs Commissioner Of Police And Ors
Delhi High Court · (2024) 07 DEL CK 0038
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 376
High Courts02 Jul 2024Allowed
Mohd. Tahir Vs State (Nct Of Delhi)
Delhi High Court · (2024) 07 DEL CK 0037
Code of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 34, 302
High Courts02 Jul 2024Dismissed
Amarjeet Vs State Govt. Of N.C.T. Of Delhi
Delhi High Court · (2024) 07 DEL CK 0036
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 302,307Evidence Act, 1872 — Section 32, 32(1), 60
High Courts01 Jul 2024
Annie Thomas & Anr. Vs Pawan Hans Helicopters Ltd. & Ors.
Delhi High Court · (2024) 07 DEL CK 2841
Constitution of India-Article 226, 14
High Courts01 Jul 2024Disposed Of
Lakshmi Murdeshwar Puri Vs Saket Gokhale & Anr.
Delhi High Court · (2024) 07 DEL CK 2840
Prevention of Money-laundering Act, 2002Reserve Bank of India Act, 1934-Section 45-SRight to Information Act 2005-Section 8
High Courts01 Jul 2024Disposed Of
Ravinder Chadha Vs Virender Chadha & Anr.
Delhi High Court · (2024) 07 DEL CK 2342
Code of Civil Procedure, 1908-Order XLI, VIII Rule 5, XII Rule 6, Section 107, XLI Rule 33, 100Delhi High Court Act, 1966-Section 10Transfer of Property Act, 1882
High Courts01 Jul 2024
Nitin Grover Vs Kartika Grover & Ors.
Delhi High Court · (2024) 07 DEL CK 2362
Letters Patent of the then High Court of Judicature at Lahore-Clause XMaintenance and Welfare of Parents and Senior Citizens Act, 2007Protection of Women from Domestic Violence Act, 2005-Section 29
High Courts01 Jul 2024Dismissed
Jai Singh Vs Lt. Govr. & Ors.
Delhi High Court · (2024) 07 DEL CK 2358
Land Acquisition Act, 1894-Section 4, 4(1), 5A, 6, 162013 Act-Section 24(2)
High Courts01 Jul 2024Dismissed
RKM Powergen Pvt Ltd Vs CBI
Delhi High Court · (2024) 07 DEL CK 2375
Constitution of India-Articles 226, 227, 136, 142, 14, 21, 32Code of Criminal Procedure, 1973-Section 482, 397, 397(2)Penal Code, 1860-Section 120B, 409, 420
High Courts01 Jul 2024
Santoshanand @ Kavitender Kumar Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 07 DEL CK 2376
Cr.P.C., 1973-Sections 439, 164, 161, 82IPC-Sections 377, 506, 34, 354, 351, 342, 376, 509, 511, 323, 341POCSO Act-Section 29