High Courts30 Jul 2024Dismissed
Nium India Private Limited Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2761
Prevention of Money Laundering Act, 2002-Section 17(1), 17(1-A), 8, 8(1), 5(5), 42Constitution of India-Article 226, 14, 21
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 244 of 565
High Courts30 Jul 2024Dismissed
Delhi Skills Mission Society Vs Samuel Foundation Charitable India Trust
Delhi High Court · (2024) 07 DEL CK 2805
Arbitration & Conciliation Act, 1996-Section 37(1)(c), 11, 28, 34, 34(2), 34(2A)Societies Registration Act, 1860
High Courts30 Jul 2024Dismissed
Sunil Dutt Vs Senior Manager HR, Ashok Hotel & Anr.
Delhi High Court · (2024) 07 DEL CK 1990
Constitution of India-Article 226
High Courts30 Jul 2024Disposed Of
Ambuj Hotel And Real Estate Pvt Ltd Vs Ministry Of Railways And Anr
Delhi High Court · (2024) 07 DEL CK 0101
Arbitration and Conciliation Act, 1996 — Section 11(6), 12(2)
High Courts30 Jul 2024Dismissed
Maxxcab Wires And Cables Private Limited Vs Union Of India & Anr
Delhi High Court · (2024) 07 DEL CK 0100
Arbitration and Conciliation Act, 1996 — Section 9
High Courts30 Jul 2024Disposed Of
Ashok Kumar Vs State Of Nct Of Delhi & Anr. & Anr
Delhi High Court · (2024) 07 DEL CK 0099
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 149, 323, 354, 354(B), 376, 442, 451, 506
High Courts30 Jul 2024Allowed
Mitsubishi Corporation Vs Assistant Commissioner Of Income Tax, Circle International Tax (2)(2)(1) Delhi & Anr
Delhi High Court · (2024) 07 DEL CK 0098
Income Tax Act, 1961 — Section 143(1)(a)(ii), 143(3), 144C(3), 156, 254, 264, 271(1)(c), 274
High Courts30 Jul 2024Dismissed
Dibakar Karad Vs State Nct Of Delhi
Delhi High Court · (2024) 07 DEL CK 0097
Code of Criminal Procedure, 1973 — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 25, 29, 67
High Courts29 Jul 2024Disposed Of
M/s Sai Trading Company Vs M/s KRBL Limited
Delhi High Court · (2024) 07 DEL CK 2366
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015CPC-Section 35, 35(1), Explanation to Section 35, Sub-Section (4) of Section 35
High Courts29 Jul 2024Disposed Of
Havells India Limited Vs Rajesh Kumar
Delhi High Court · (2024) 07 DEL CK 2374
High Courts29 Jul 2024Dismissed
Ganga Ram Makhija @ Gulab Vs Jyoti Makhija
Delhi High Court · (2024) 07 DEL CK 2389
Protection of Woman from Domestic Violence Act, 2005-Section 12, 29Code of Criminal Procedure-Section 482, 125Constitution of India-Article 15(3), 39
High Courts29 Jul 2024
Danish @ Chintu Vs State Of NCT Of Delhi
Delhi High Court · (2024) 07 DEL CK 2390
Code of Criminal Procedure, 1973-Section 439IPC-Sections 302, 307, 341, 427, 120B, 147, 148, 34, 363Arms Act-Sections 25, 54, 59
High Courts29 Jul 2024Dismissed
Sanjay Kumar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2414
Letters Patent Act, 1866-Clause XPublic Premises (Eviction of Unauthorized Occupants) Act, 1971Allotment of Government Residences (General Pool in Delhi) Rules, 1963
High Courts29 Jul 2024Allowed
Aditya Suresh Rao Kaware & Ors. Vs Western Railway Recruitment Cell & Ors.
Delhi High Court · (2024) 07 DEL CK 2471
Constitution of India-Article 226Persons with Disabilities Act, 1995-Section 33
High Courts29 Jul 2024Dismissed
Surender Singh Paul Vs Savita Paul
Delhi High Court · (2024) 07 DEL CK 2550
CPC-Order VIII Rule 1Family Courts Act, 1984-Section 10(3)Constitution of India-Article 227
High Courts29 Jul 2024Disposed Of
Samsung India Electronics Pvt. Ltd. Vs Sync In Design Pvt Ltd
Delhi High Court · (2024) 07 DEL CK 2553
High Courts29 Jul 2024Disposed Of
Parsvnath Developers Limited & Ors. Vs Parsvnath Exotica Ghaziabad Flat Buyers Association & Anr.
Delhi High Court · (2024) 07 DEL CK 2554
High Courts29 Jul 2024Disposed Of
Samrat Singh Rawat Vs Poonam Rawat
Delhi High Court · (2024) 07 DEL CK 2555
High Courts29 Jul 2024Disposed Of
Kanchana M. Shekhar Vs Avinash Shekhar
Delhi High Court · (2024) 07 DEL CK 2558
Special Marriage Act
High Courts29 Jul 2024Dismissed
Rajiv Sharma Vs Ajay Kumar
Delhi High Court · (2024) 07 DEL CK 2559
Constitution of India-Article 227